Section 2 in The Merchant Shipping (Distressed Seamen) Rules, 1960

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Section 2 in The Merchant Shipping (Distressed Seamen) Rules, 1960

2. Definitions.

- In these rules-

(a)'Act' means the Merchant Shipping Act, 1958;

(b)'Form' means a form set out in Schedule I;

(c)'Schedule means a schedule to these rules.