Section 90(2)(b) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

(b)setting out the information referred to in sub-clause (1)(iii)(b) of clause 90 in respect of the proposed final order; and

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