Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45B] [Entire Act] State of Kerala - Subsection Section 45B(6) in Kerala Stamp Act, 1959 (6)The District Court shall hear and dispose of the appeal in such manner as may be prescribed by rules made under this Act.]
