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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21B(14) in Andhra Pradesh Co-Operative Societies Rules, 1964

(14)Election Expenses:– Every society shall bear the total expenses incurred for conducting of elections and those societies, where Registrar conducts the election the expenses will be as prescribed by the Government or by the Registrar of Cooperative Societies from time to time. Where the Registrar conducts the elections, the Registrar shall calculate the expenses for the election and call upon the society to make payments within a period of forty five (45) days in advance.[22(A)(1). Constitution of Committee of certain societies. - The constitution of the committee of the societies notified under clause (b) of sub-section (1) of Section 31 as specified in the proviso thereunder shall be constituted with the number of members as indicated in the Table below.] [Substituted by G.O.Ms.No. 15, A&C (Co-Operative IV), dated 15-1-2002.][Table] [Added by G.O.Ms. No. 223, A&C (Coop. IV), dated 27-6-2005. ]
Sl. No. Class of Societies Total No. of Seats SCs SCs (W) STs BCs OCs OCs(W) By Nomination
  Primary Agricultural Co-operative Societies including LargeSized Co-operative Societies Rural Banks and Farming Societies 13 1 1 1 2 7 1  
  (i) Nomination of one representative of minority community bythe Registrar 2              
1. (ii) Nomination of one representative of minority community bythe Registrar 1              
  (iii) Nomination of two official representatives to benominated by the Registrar 2              
  Total 18 1 1 1 2 7 1 -
  (i) Farmers Service Co-operative Societies 13 1 1 1 2 7 1 -
  (ii) Nomination of Managing Director by Registrar 1              
  (iii)One representative of Financing Bank to be nominated bythe Financing Bank 1              
2 (iv) Official representative to be nominated by the Registrar 1              
  (v) Nomination of two women members by the Registrar 2             2
  (vi)Nomination of one representative of minority community bythe Registrar 1             1
  Total 19 1 1 1 2 7 1 3
3. Co-operative Central Banks(A) Territorial societiesconsisting of Primary Agricultural Co-operative Societies,Rural Banks, Large Sized Co-operative societies, Farmers ServiceCo-operative Societies 16 3 - 1 2 10 - -
  (B) FunctionalSocieties, Societies other than those in Group-A Theemployees Cooperative Credit Societies not to contest for morethan one seat 5 1 - 1 2 1 - -
  (C) Official representative to be nominated by Registrar 2 - - - - - - 2
  (D) [ 2 ("No) subject experts to be nominated by the Registrar [Inserted by G.O.Ms.No. 416, A&C (Coop. IV), dated 9-11-2005, Published in Andhra Pradesh Gazette RS to Part II (Ext.), dated 11-11-2005.](i)One expert in the field of Agriculture/ Horticulture and allied Areas, from among the Professors/Retired Professors of Agricultural University, Retired Additional Directors of Agriculture OR Animal Husbandry OR Horticulture OR a person with professional degree in Agriculture or allied subjects with renowned experience in the said field[or progressive former] 1             1
  (ii) One qualified Chartered Accountant with experience of notless than ten years in the field of Audit or Banks or a Bankerwith not less than ten years experience in the cadre equivalentto Chief Manager (Scale IV) OR above or a Nationalized Bank. 1             1]
  Total [25] [Substituted by G.O.Ms.No. 416, A&C (Coop. IV), dated 9-11-2005] 4 - 2 4 11 - [4] [Substituted by G.O.Ms.No. 416, A&C (Coop. IV), dated 9-11-2005]
  District Cooperative MarketingSocieties(A) Primary AgriculturalCo-operative Societies 6 1 - 1 1 3 - -
  (B) Other Societies 4 1 - - 1 2 - -
4. (C) Representative of District Cooperative Central Bank to benominated by Registrar of Co-operative Societies 1 - - - - - - -
  (D) Official representative to be nominated by Registrar ofCo-operative Societies[or progressive farmer] [Added by G.O.Ms.No. 521, A&C, dated 28-12-2005.] 2 - - - - - -  
  Total 13 2 - 1 2 5 - -
5 Cooperative Sugar Factories(A) By members out of 8seats keptopen to all (excluding the President) one seatshall be reserved for election of small farmers in respect ofconstituency having largest number of small farmers 14 2 - 1 2 9 - -
  (B) Employee Directors by non-seasonal employees other thanthose in common cadre working on daily wages and nominal musterrolls 1 - - - -   1 -
  (C) Official Directors to be nominated by Govt. 3 - - - - - - 3
  (D) Representative of Financing Bank 5 - - - - - - 5
6. Primary Milk Producers Co-operative Societies 9 - - - - 7 2 -
  Primary Weavers Co-operative Societies 9 - - - - 7 2 -
7. (i) Two officialrepresentativesnominated by the Registrar           7 2 -