Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90A] [Entire Act] State of West Bengal - Subsection Section 90A(3) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (3)The State Government may, if it considers necessary so to do, by order, extend or modify from time to time the period of supersession].