Allahabad High Court
Smt. Bhanumati vs Addl. Commissoner Faizabad Div. And ... on 4 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 2033 of 1986 Petitioner :- Smt. Bhanumati Respondent :- Addl. Commissoner Faizabad Div. And Others Petitioner Counsel :- S.P.Singh,Rajendra Pratap Singh,Surendra Pratap Singh Respondent Counsel :- C.S.C Hon'ble Devendra Kumar Arora,J.
As a last opportunity, two weeks' further time is granted to the learned Standing Counsel to file counter affidavit. Rejoinder affidavit, if any, may be filed within three days thereafter. List in the last week of January, 2010. Order Date :- 4.1.2010 Suresh/-