Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] Union of India - Subsection Section 30(1)(a) in Banning of Unregulated Deposit Schemes Act, 2019 (a)the depositors, deposit takers or properties involved are located in more than one State or Union territory in India or outside India; and