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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)The contribution payable by the committees to the Board under Clause (a) of sub-section (2) of Section 89 of the Act shall be remitted by the committees every month, by the first week of following month.