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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Bengal Presidency - Subsection

Section 15(1) in The Bengal Vagrancy Act, 1943

(1)Vagrants detained in receiving centres or vagrants' homes under this Act shall be subject to such rules of management and discipline as may from time to time be prescribed.Explanation. - Discipline includes the enforcement of the doing of manual or other work by a vagrant.