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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(1) in The Assam Agricultural Farming Corporation Rules, 1973

(1)The Board's meeting shall ordinarily be held once in every month preferably on the second Tuesday in each month. If the second Tuesday is a holiday the next working day will be the day for the meeting.