Delhi High Court - Orders
Easy Trip Planners Ltd vs One97 Communications Ltd on 22 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 707/2022 & CM APPLs. 32174-175/2022
EASY TRIP PLANNERS LTD. ..... Petitioner
Through: Mr. Manu Garg, Advocate.
versus
ONE97 COMMUNICATIONS LTD. ..... Respondent
Through: Mr. Aman Nandrajog and Mr. Dhruv
Wadhwa, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.07.2022
1. The matter has been listed before this Bench since Hon'ble Mr. Justice C. Hari Shankar is not holding Court today.
2. Counsel for the Petitioner submits that the proceedings before the Arbitral Tribunal is now fixed for Monday i.e., 25th July, 2022.
3. Accordingly, at his request, list this matter before the Roster Bench on 25th July, 2022.
SANJEEV NARULA, J JULY 22, 2022/nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.07.2022 19:02:19