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Delhi High Court - Orders

Easy Trip Planners Ltd vs One97 Communications Ltd on 22 July, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~30
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CM(M) 707/2022 & CM APPLs. 32174-175/2022
                                 EASY TRIP PLANNERS LTD.                                     ..... Petitioner
                                                    Through:     Mr. Manu Garg, Advocate.

                                                    versus

                                 ONE97 COMMUNICATIONS LTD.                              ..... Respondent
                                                    Through:     Mr. Aman Nandrajog and Mr. Dhruv
                                                                 Wadhwa, Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                    ORDER

% 22.07.2022

1. The matter has been listed before this Bench since Hon'ble Mr. Justice C. Hari Shankar is not holding Court today.

2. Counsel for the Petitioner submits that the proceedings before the Arbitral Tribunal is now fixed for Monday i.e., 25th July, 2022.

3. Accordingly, at his request, list this matter before the Roster Bench on 25th July, 2022.

SANJEEV NARULA, J JULY 22, 2022/nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.07.2022 19:02:19