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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(o) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(o)"Storage Licensee" means any person holding licence under these rules to carry on business of buying, possessing, storing, selling, supplying, transporting, distributing or delivering for sale or processing of mineral(s);