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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(II) in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997

(II)During the year under report the Village Panchayat has increased/decreased its income by .......................................... (specify the amount)