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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

UT Chandigarh - Subsection

Section 4(4)(ii) in The Punjab General Sales Tax (Amendment and Validation) Act, 1987

(ii)from claiming refund of the aforesaid tax paid by him in excess of the amount due from him under any such law.