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State of Jammu-Kashmir - Section

Section 28 in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

28. Allowances.

- The Chairperson and Members of the Committee shall be paid such travel and sitting allowance, as the Government may decide from time to time, but not less than Rs. 1500.00 per sitting for the Chairperson and Rs. 1000.00 for the other Members of the Committee.