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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2)(f) in Dr. Abdul Haq Urdu University Act, 2016

(f)recommend to the Executive Council the creation, of posts of Professors, Associate Professors, Assistant Professors and other teaching posts; and their duties, conditions of service, emoluments, requirements of performance and quality thereof;