Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(vi) in The Railway Protection Force Rules, 1987

(vi)Relative seniority of employees in an intermediate rank belonging todifferent seniority units appearing for a selection in higher rank shall bedetermined by the total length of continuous service in the same orequivalent rank irrespective of the date of confirmation of an employee.Only non-fortuitous service is to be taken into account for the purpose;