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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(2)(b) in Rajasthan Panchayati Raj Act, 1994

(b)to provide for any matter for which power to make provision is conferred expressly or by implication on the State Government by or under this Act;