Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965

(2)There shall be a separate notice for each village in which the tank, orchard or tree belonging to Government proposed to be vested is situated.