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Dadra And Nagar Haveli - Section

Section 78 in The Dadra and Nagar Haveli Panchayat Regulation, 2012

78. Transfer of any work or institution to District Panchayat.

- The Administrator may entrust to the District Panchayat, the execution, maintenance or repair of any work or the management of any institution on behalf of the Administrator or any local authority: Provided that the funds necessary for the execution, maintenance or repair of the work or the management of such institution shall be placed at the disposal of the District Panchayat by the Administrator or such local authority.