Section 14(2) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
(2)The term of the First Committee shall be one year from the date of its constitution under sub-section (1), but the State Government may, in the public interest, extend or further extend its term, so however that 'the extended or further extended term shall come to an end on the date of the constitution of the Committee under section 13.
