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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(7) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(7)The working hours of each check post, with or without barrier or weighbridge shall be announced in advance by the Mining Officer, as the case may be. and shall be commensurate with general requirement of the mineral traffic in that sector.