Calcutta High Court (Appellete Side)
Partha Sarathi Das vs Unknown on 9 December, 2013
Author: Toufique Uddin
Bench: Toufique Uddin
CRA 3112 of 2007 09.12.2013
Court No.29 In re CRAN 2975 of 2013: An application for an appropriate order Item No. 57 and/or extension of interim order. (released) And In the matter of: Partha Sarathi Das .....Petitioner Mr. Mrinal Kanti Mukherjee, Advocate .... For the Petitioner Ms. Faria Hossain, Advocate .... For the State Having heard the learned lawyer of the petitioner, the matter stands released from this Bench.
(Toufique Uddin, J) sn