Kerala High Court
Muhammed Abdul Noor vs Barkath on 23 June, 2022
Author: C.S Dias
Bench: C.S.Dias
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OP (C)No. 388 of 2019
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
OP(C) NO. 388 OF 2019
AGAINST THE ORDER/JUDGMENT IN IP 1/2016 OF SUB COURT, TIRUR
PETITIONER/S:
MUHAMMED ABDUL NOOR
AGED 39 YEARS
S/O.LATE ABDULLA MUSLIAR, KAMBALA HOUSE,
KUTTIPPURAM AMSOM, DESOM AND POST, TIRUR TALUK.
BY ADVS.
S.SREEKUMAR (SR.)
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
RESPONDENT/S:
1 BARKATH
AGED 37 YEARS
S/O.ABDURAHIMAN, ORUVIL HOUSE, KUMBIDI AMSOM DESOM,
OTTAPALAM TALUK.
2 MUJEEB RAHMAN.P.K.
AGED 36 YEARS, S/O.SAIDALAVI, POTTAMMAL
KANHANAMKATTIL HOUSE, KUTTIPURAM AMSOM, PERASANNUR
DESOM, TIRUR TALUK.
3 MOHAMEDUNNI.P.C.
AGED 47 YEARS, S/O.PUTHUVEETTIL CHALIL KUNHIMON,
PUTHUVEETTIL CHALIL HOUSE, KADAPPURAM AMDOM DESOM
P.O., KADAPPURAM - 680 514, CHAVAKKAD TALUK.
4 NAFEESA
65 YEARS, CHEERANKULANGARA HOUSE, KALPAKANCHERI
AMSOM MELANGADI DESOM, TIRUR TALUK.
5 ABDUL NASAR
AGED 26 YEARS, S/O.MOIDU HAJI, KUNNATHEYIL HOUSE,
THENNAL AMSOM DESOM, TIRURANGADI TALUK.
6 ARAKKALAKATH ABDUL SALAM
AGED 47 YEARS, S/O.SAIDALAVI, ULLANAM AMSOM DESOM,
P.O.ULLANAM, TIRURANGADI TALUK, PIN - 676 303.
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OP (C)No. 388 of 2019
7 MYMOONA
AGED 36 YEARS, W/O.ABDURAHIMAN, MURIKKAYIL VAKKATH
HOUSE, KANHIRAMUKKU AMSOM KARAKKAD DESOM, PONNANI
TALUK.
8 K.T.IBRAHIM
S/O.SAIDALI, KALLETHODI HOUSE, P.O.VALAPURAM.
9 SHAMSUDHEEN
AGED 43 YEARS, S/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
10 SAIDALAVI
66 YEARS,S/O.KUNHIMOIDEENKUTTY, PULLOONI HOUSE,
VALIYAPADAM, THANALOOR AMSOM, MEENADATHUR DESOM,
TIRUR TALUK.
11 ABDUL LATHEEF
AGED 52 YEARS, S/O.MUHAMMED, THONIYERI HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
12 MUHAMMED ANEES
AGED 27 YEARS, S/O.MUHAMMED ASHRAF, VETTIYATTIL
HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
13 SAINABA
67 YEARS,M W/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
14 BADRIYU
AGED 33 YEARS, W/O.HARIS, VETTIYATTIL HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
15 NISAR
AGED 35 YEARS, S/O.ALAVI HAJI, VETTIYATTIL HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
16 ABDUL MAJEED
AGED 48 YEARS, S/O.KUNHIVEERAN, VETTIYATTIL HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
17 SULAIMATH
AGED 31 YEARS, W/O.NISAR, VETTIYATTIL HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
18 NABEESA
AGED 51 YEARS, W/O.ALI, PATTANMARTHODIYIL HOUSE,
THIRUVEGAPPURA AMSOM CHEMBRA DESOM, P.O.CHEMBA,
OTTAPPALAM TALUK, PALAKKAD DISTRICT.
19 EDAPPAYIL MOIDU
AGED 41 YEARS, S/O.MARAKKAR, NADUVATTOM AMSOM,
THEKKUMOOLA DESOM, P.O.NADUVATTOM, OTTAPPALAM
TALUK, PALAKKAD DISTRICT.
20 KADEEJA
AGED 46 YEARS, W/O.MUHAMMEDALI, KAKKADATH HOUSE,
NETHIRIMANGALAM AMSOM DESOM, P.O.PATTAMBI,
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OP (C)No. 388 of 2019
OTTAPPALAM TALUK, PALAKKAD DISTRICT.
21 MUHAMMED ABDUL GAFOOR
AGED 39 YEARS, S/O.KUNHIMUHAMMED MUSLIYAR,
PERUMANNA AMSOM DESOM, P.O.PERUMANNA, TIRURANGADI
TALUK, PIN - 676 503.
22 KORAD MUHAMMED BASHEER
AGED 42 YEARS, S/O.MUHAMMED, KOLIYANGODAN HOUSE,
ULLANAM AMSOM DESOM, P.O.ULLANAM - 676 303,
TIRURANGADI TALUK.
23 SAKKEENA
AGED 54 YEARS, D/O.THONIKKADAVATH AHAMMED AND
W/O.CHERKKOT MOIDEEN KOYA, NEDUVA AMSOM DESOM,
P.O.NEDUVA - 676 303, TIRUR TALUK.
24 SHAHIDA
AGED 35 YEARS, W/O.SHIHABUDHEEN, KUNNATHEERI HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
25 SALMA
AGED 37 YEARS, W/O.SHAMSUDHEEN, VETTIYATTIL HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
26 SAID MUHAMMED
AGED 56 YEARS, S/O.MOIDEENKUTTY HAJI, VARIYATHODI
HOUSE, PERINTHALMANNA TALUK, KADUNAPURAM AMSOM
DESOM, P.O.KADUNGAPURAM - 679 321.
27 SUHARA
AGED 44 YEARS, W/O.SAID MUHAMMED, VARIYATHODI
HOUSE, PERINTHALMANNA TALUK, KADUNGAPURAM AMSOM
DESOM, P.O.KADUNGAPURAM - 679 321.
28 HARIS
AGED 29 YEARS, S/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
29 SULFATH
AGED 25 YEAARS, D/O.MUHAMMED ASHRAF, VETTIYATTIL
HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
30 PATHUMMA
AGED 47 YEARS, W/O.ABDUL LATHEEF, THONIYERI HOUSE,
KODINHI AMSOM DESOM, TIRURANGADI TALUK.
31 JAMEELA
AGED 49 YEARS, W/O.LATE SAIDALI, PALAKKAD PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
32 ABDUL NADEER
AGED 26 YEARS, S/O.LATE SAIDALI, PALAKKAL PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
33 MUHAMMED BASIL
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OP (C)No. 388 of 2019
AGED 22 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
34 SABITH
AGED 16 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
35 FASEEDA THASNIM
AGED 13 YEARS, D/O.LATE SAIDALI, PALAKKAD PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
36 ABDUL VAHID
AGED 29 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
EDAYOOR P.O.
37 ABOOBACER
AGED 58 YEARS, S/O.MAMMEDKUTTY HAJI, KOLAVANKUNNATH
HOUSE, NADUVATTOM P.O., NADUVATTOM AMSOM, VILATHOOR
DESOM.
38 ABOOBACKER
AGED 56 YEARS, S/O.UNNEEN, MUTTEKATTIL HOUSE,
NADUVATTOM P.O., NADUVATTOM AMSOM, VILATHOOR DESOM.
39 ALAVIKUTTY
AGED 52 YEARS, S/O.PAREEKUTTY @ BAPPU, PUTHAN
PEEDIKAYIL HOUSE, KALADI P.O.
40 MUHAMMED
AGED 65 YEARS, S/O.VEERAN HAJI, KARATHONIDYIL
HOUSE, NADUVATTOM P.O., NADUVATTOM AMSOM DESOM,
MUTHOOR AMSOM, MELMURI DESOM - 679 582.
41 SUNEERA.M.
AGED 29 YEARS, W/O.IQUBAL, VADAKKAN VALAPPIL HOUSE,
MARAVANCHERI P.O., KALADI - 679 573, THRIKKANAPURAM
AMSOMM MARAVANCHERI DESOM.
42 HUSSAIN
AGED 51 YEARS, S/O.EANTHEEN KUTTY, MAYYERI HOUSE,
TIRUR TALUK, VALAVANNUR AMSOM, KANMANAM DESOM,
P.O.KANMANAM - 676 551.
43 ABDUSAMAD
AGED 43 YEARS, S/O.KUNHIKAMMU HAJI, KIZHAKKEPAT
HOUSE, TIRUR TALUK, ATHAVANAD AMSOM DESOM,
P.O.ATHAVANAD - 676 301.
44 MUHAMMEDKUTTY
AGED 63 YEARS, S/O.EANTHEEN, MECHERITHODI HOUSE,
TIRUR TALUK, EDAYOOR AMSOM DESOM, P.O.EDAYOOR
NORTH, PIN - 676 552.
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OP (C)No. 388 of 2019
45 ABDUL KAREEM
AGED 46 YEARS, S/O.AHAMMEDKUTTY, CHITTAKATH
VARIKKOTTIL HOUSE, TIRUR TALUK, THIRUNNAVAYA AMSOM,
EDAKKULAM DESOM.
46 AYISHUMMU
AGED 62 YEARS, W/O.(LATE) AHAMMED, THONIKKADAVATH
HOUSE, KUTTIPPURAM AMSOM DESOM, KUTTIPPURAM P.O.,
TIRUR TALUK - 679 571.
47 IQUBAL.V.V.
AGED 37 YEARS, S/O.ABDULLA HAJI, VADAKKATH VALAPPIL
HOUSE, MARAVANCHERI P.O., KALADI - 679 573,
THRIKKANAPURAM AMSOM, MARAVANCHERI DESOM.
48 AYISHA
W/O.MUHAMMED, POTTARATH HOUSE, KUTTIPPURAM AMSOM
DESOM, TIRUR TALUK.
49 FARIS
AGED 26 YEARS, S/O.ABOOBACKER, KARATHONIDYIL HOUSE,
NADUVATTOM P.O., 679 571, NADUVATTOM AMSOM,
THEKUMALA DESOM.
50 JAMSHEED
AGED 28 YEARS, S/O.NASAR MOHHUDHEEN, POTTARATH
HOUSE, KUTTIPPURAM P.O. - 679 571, KUTTIPPURAM
AMDOM DESOM.
51 HUSSAIN SAKHAFI
AGED 53 YEARS, S/O.KUNHAHAMMEDKUTTY, POOVUKKATTIL
HOUSE, KAREKKAD AMSOM, VADAKKUMBRAM DESOM, TIRUR
TALUK.
52 ABDURAHIMAN MUSLIYAR
AGED 44 YEARS, S/O.AHAMMEDKUTTY, CHOLAYIL HOUSE,
EDAYOOR AMSOM, ATHIPATTA DESOM, TIRUR TALUK.
53 ABDUL RASHEED SAKHAFI
AGED 36 YEARS, S/O.KUNHIMUHAMMED, KUNDIPPERUTHI
HOUSE, KUTTIPPURAM AMSOM, PERASSANNUR DESOM, TIRUR
TALUK.
54 SHOUKATHALI
AGED 35 YEARS, S/O.KUNHALI, PALTHINGAL HOUSE,
MANNAMKULAM AMSOM, PUZHAKKATTIRI DESOM,
PERINTHALMANNA TALUK.
55 SAFIYA
AGED 53 YEARS, W/O.MUHAMMED, IDATHADATHIL HOUSE,
VADAKKUMBRAM AMSOM DESOM, TIRUR TALUK.
56 FAISAL BABU
AGED 32 YEARS, S/O.ABDUL KHADER, PARAMBAN HOUSE,
VALAVANNUR AMSOM, CHERAVANNUR DESOM, TIRUR TALUK.
57 SAHEER AHAMMED
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OP (C)No. 388 of 2019
56 YEARS, S/O.MUHAMMED HAJI, NADAKKAVIL HOUSE,
VADAKKUMBRAM AMSOM DESOM, TIRUR TALUK.
58 MARIYAMU
AGED 47 YEARS, W/O.MUHAMMEDKUTTY, THALASSERITHODI
HOUSE, MOORKKANAD AMSOM, VENGAD DESOM,
PERINTHALMANNA TALUK.
59 HAMSA
AGED 59 YEARS, S/O.BAVA, CHALATH HOUSE,
NIRAMARUTHOOR AMSOM DESOM, TIRUR TALUK.
60 SHIFAR BABU
AGED 26 YEARS, S/O.KUNHIMUHAMMED, PARAMMAL HOUSE,
PIN - 679 571, TIRUR TALUK, KUTTIPPURAM AMSOM
DESOM, KUTIPPURAM P.O.
61 SAIDALAVI
AGED 34 YEARS, S/O.HAMZA, ELAVAN PARAMBIL HOUSE,
MARAYAMANGALAM AMSOM DESOM, OTTAPALAM TALUK.
62 ABDUL KADER
AGED 40 YEARS, S/O.KUTTIYALI, THURKKAL HOUSE,
THOTTAZHIYAM AMSOM, KUMBIDI DESOM, OTTAPPALAM
TALUK.
63 MUHAMMEDKUTTY
S/O.BEERANKUTTY, CHOLAKKAL CHEPPALA HOUSE,
VALAVANNUR AMSOM, CHERUVANNUR DESOM, TIRUR TALUK.
64 KUNHIMOIDEEN
AGED 33 YEARS, S/O.AHAMMED, KUNDUKANDATHIL HOUSE,
VALANCHERI AMSOM, VAIKATHOOR DESOM, TIRUR TALUK.
65 SAFIYA
AGED 42 YEARS, S/O.CHOLAYIL YOOSUF, THRIPRANGODE
AMSOM, NALISSERI DESOM, TIRUR TALUK.
66 HAMSA
AGED 51 YEARS, S/O.BEERANKUTTY (LATE), CHITTAKATH
PEEDIKAKKAL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
DESOM, TIRUR TALUK.
67 HAMSA
AGED 40 YEARS, S/O.KADER (LATE), CHITTAKATH
VARIKKOTTIL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
DESOM, TIRUR TALUK.
68 ALI
AGED 58 YEARS, S/O.HAMSA, ITTIKAPARAMBIL PALAKKAL
HOUSE, PUTHUPPALLI AMSOM DESOM, TIRUR TALUK.
69 MAMMI HAJI
AGED 70 YEARS, S/O.HASSAN, THONIYARAYIL HOUSE,
THOZHIYOOR AMSOM DESOM, CHAVAKKAD TALUK, THRISSUR
DISTRICT.
70 SIDHEEQ ALI
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OP (C)No. 388 of 2019
AGED 35 YEARS, S/O.MUHAMMED (LATE), CHERKKAMKUNNATH
HOUSE, EDAYOOR AMSOM, ATHIPATTA DESOM, TIRUR TALUK.
71 SHAMEER
AGED 25 YEARS, S/O.SULAIMAN HAJI, CHOLAKKAL HOUSE
PUTHUPPALLI AMSOM DESOM, TIRUR TALUK.
72 KADER
67 YEARS, S/O.SAITHALIKUTTY, CHITTAKATH PARIKKOTTIL
HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM DESOM, TIRUR
TALUK.
73 YAHUTTY
AGED 57 YEARS, S/O.BEERANKUTTY, CHITTAKATH
PEEDIYEKKAL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
DESOM, TIRUR TALUK.
74 HARIS
33 YEARS, S/O.AHAMMED, KALAYAMGODE HOUSE, VALLIYAD
AMSOM DESOM, VADAKARA TALUK, KOZHIKODE DISTRICT.
75 JAMEELA
AGED 44 YEARS, W/O.ABDUL SAMAD, PARAYARUKUNDIL
HOUSE, VALIYAKUNNU AMSOM, PURAMANNOOR DESOM, TIRUR
TALUK.
76 AMINA
AGED 69 YEARS, W/O.BEERANKUTTY MUSLIYAR, KARATT
KADAVATH THOTTIYIL HOUSE, MANGALAM AMSOM DESOM,
TIRUR TALUK.
77 ABDUL KHADER.C.V.
AGED 38 YEARS, S/O.THENUKUTTY, CHERUKATTUVALAPPIL
HOUSE, ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR P.O.,
TIRUR TALUK.
78 SULAIKA
AGED 26 YEARS, W/O.ABDUL KADER, THURAKKAL HOUSE,
THOTTAZHIYAM AMSOM, KUMBIDI DESOM, OTTAPALAM TALUK.
79 ABDUL GAFOOR BAKAVI
AGED 47 YEARS, S/O.ABDURAHIMAN, PAYACHOOTTIL HOUSE,
ANDIYOORKUNNU AMSOM, KOTTAPPURAM DESOM, KONDOTTY
TALUK.
80 MUSTHAFA
S/O.CHERUPARAMBIL MOIDU, NADUVATTOM AMSOM DESOM.
81 ABDU
AGED 61 YEARS, S/O.MUHAMMED, THARAKKAL HOUSE,
VALIYAKUNNU AMSOM, PURAMANNUR DESOM, TIRUR TALUK.
82 HAMSA HAJI
AGED 65 YEARS, S/O.MOIDUTTY, KALIYARVATTATH HOUSE,
VALIYAKUNNAMSOM, KOTTAPPURAM DESOM, TIRUR TALUK.
83 THWAHIRA
AGED 30 YEARS, D/O.KOROTH ILLATH VALAPPIL BAVA
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OP (C)No. 388 of 2019
HAJI, KUTTIPPURAM AMSOM DESOM, TIRUR TALUK.
84 SHARAFUDHEEN
AGED 42 YEARS, S/O.ABDULLA MUSLIYAR, THAYYIL HOUSE,
THOZHUVANOOR AMSOM, KAVUMPURAM DESOM, TIRUR TALUK.
85 MUSTHAFA
AGED 66 YEARS, S/O.EANTHEENKUTTY HAJI,
THURAPARAMBIL HOUSE, VALANCHERI AMSOM, THOZHUVANOOR
DESOM, TIRUR TALUK.
86 HILAR
AGED 52 YEARS, S/O.ALIKUTTY HAJI, CHAKKUNGAPARAMBIL
HOUSE, THRIPRANGODE AMSOM, KATTUMAKKAL DESOM, TIRUR
TALUK.
87 CHERUTHU MELETHIL HAMSA
AGED 40 YEARS, S/O.ABDU, PULAMANTHOLE AMSOM,
THIRUNARAYANAPURAM DESOM, PERINTHALMANNA TALUK.
88 NAFEESA
AGED 47 YEARS, W/O.KAVUMPURATH ABDULKAREEM,
KAVUPPURATH HOUSE, PONMUNDAM AMSOM, CHILAVI DESOM,
TIRUR TALUK.
89 MANNATHUMPARAMBIL SHARAFUDHEEN
AGED 27 YEARS, S/O.MUHAMMEDKUTTY HAJI, MOORKANAD
AMSOM, VENGAD DESOM, PERINTHALMANNA TALUK,
P.O.VENGAD.
90 EANUTTY HAJI
AGED 53 YEARS, S/O.MOIDEENKUTTY HAJI, KUZHINGIL
HOUSE, KLARI AMSOM, POTTIPPARA DESOM, TIRURANGADI
TALUK.
91 MUHAMMED
AGED 51 YEARS, S/O.ISMAYIL, THAVARAMKUNNATH HOUSE,
THIRKKANDIYOOR AMSOM DESOM.
92 JASMIN
AGED 29 YEARS, W/O.AMMANKULANGARA ABDUL MAJEED,
AMMANKULANGARA HOUSE, PONMUNDA AMSOM DESOM, TIRUR
TALUK.
93 AAPPARAMBIL HUSSAIN
AGED 49 YEARS, S/O.MUHAMMED MUSLIYAR, KURUMBATHOOR
AMSOM DESOM P.O., KURUMBATHOOR, TIRUR TALUK.
94 THALIKAPARAMBIL MAJIDA
AGED 31 YEARS, D/O.HYDER, KUTTIPPURAM AMSOM DESOM,
TIRUR TALUK, P.O.KUTTIPPURAM.
95 PUTHANMALIYEKKAL SAID ANAS HASSAN
AGED 28 YEARS, S/O.SAID HASSAN, KUTTIPPURAM AMSOM,
MOODAL DESOM, TIRUR TALUK, P.O.KUTTIPPURAM.
96 PARAKKAL ABU
AGED 71 YEARS, S/O.MUHAMMED, TIRUR TALUK,
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OP (C)No. 388 of 2019
KUTTIPPURAM AMSOM.
97 KAMBALA THEKKUMURI SHAREENA
AGED 27 YEARS, W/O.THALIKASSERI BASHEER, CHAVAKKAD
TALUK, THOZHIYOOR AMSOM DESOM.
98 PILAKKAL MISRIYA AHAMMED SAID
AGED 50 YEARS, W/O.PILAKKAL AHAMMED SAID, TIRUR
TALUK, KUTTIPPURAM AMSOM DESOM, P.O.KUTTIPPURAM.
99 ALUKKAL MUHAMMED SHIHAB
AGED 36 YEARS, S/O.AVARANKUTTY, KUTTIPPURAM AMSOM
DESOM, TIRUR TALUK.
100 EDASSERY VADALIL ABDUL BASHEER
AGED 46 YEARS, S/O.PAREED, TIRUR TALUK, KUTTIPPURAM
AMSOM DESOM.
101 FATHIMMA ALASSAN
AGED 51 YEARS, W/O.MANNIL VALAPPIL MUHAMMED
ALASSAN, TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
102 MOIDEENKUTTY
AGED 67 YEARS, S/O.KUNHAMMI VIRUTHILLIYIL HOUSE,
TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
103 KHADEEJA
AGED 57 YEARS, W/O.MOIDEENKUTTY, VIRUTHILLIYIL
HOUSE, TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
104 THONIKADAVATH JAFFAR
AGED 38 YEARS, S/O.KUNHAVARAN, THONIKADAVATH HOUSE,
TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
105 MANNIL VALAPPIL AMINAKUTTY
AGED 41 YEARS, W/O.MANNIL VALAPPIL ABDUL LATHEEF,
TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
106 VALLIKKADAN IBRAHIM MUSLIYAR
AGED 51 YEARS, ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR
P.O., TIRUR TALUK.
107 EDATHADATHIL SAINABA
AGED 46 YEARS, W/O.VALLIKKADAN IBRAHIM MUSLIYAR,
ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR P.O., TIRUR
TALUK.
108 MUHAMMED THAMEEM
AGED 23 YEARS, S/O.HAMEED, KAPPATTAKATH KOMATHIL
HOUSE, VETTOM AMSOM DESOM, TIRUR TALUK.
109 K.P.ALI BABU
AGED 54 YEARS, S/O.MUHAMMED KAVUPURATH HOUSE, OZHUR
AMSOM, AYYAYA DESOM, TIRUR TALUK.
110 KOTTAPARAMBATH ABOOBACKER
AGED 56 YEARS, S/O.SAKKEER HUSSAIN.K.P.,
CHULLIKKATTIL HOUSE, PUTHIYAPALAM, P.O.CHALAPPURAM,
KASABA AMSOM DESOM, KOZHIKODE TALUK, KOZHIKODE
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DISTRICT.
111 ABOOBACKER SIDHEEQUE
AGED 38 YEARS, S/O.MOIDEENKUTTY HAJI, KORATH
VALLIYIL VALAPPIL HOUSE, KOLAKKAD, KUTTIPPURAM,
TIRUR TALUK - 679 571.
112 PUTHIYAKATH KAMMACHAN VEETTIL NOOR MUHAMMED
AGED 45 YEARS, S/O.KUTTOOSA HAJI, PACHATTIRI AMSOM
DESOM.
113 FAISAL BABU
AGED 32 YEARS, S/O.ABDUL KHADER, PARAMBAN HOUSE,
VALAVANNUR AMSOM, CHERAVANNUR DESOM, TIRUR TALUK.
114 MEHARUNEESA
W/O.KODKATTIL HASSAN, MUTHUR AMSOM DESOM, PONNANI
TALUK.
115 PANDIKKOTTIL ALI
S/O.MUHAMMEDAJI, VAVOOR P.O., CHEECODE - 673 645,
MALAPPURAM DISTRICT.
116 YOOSEF
AGED 33 YEARS, S/O.PARAKKAL HAMSA, PARAKKAL HOUSE,
K.P.KULAMBU, KARUVAMBALAM AMSOM DESOM, MALAPPURAM
DISTRICT - 679 338.
117 ABDUL NAZAR NAEAMI
S/O.MUHAMMED, KARUVANTHODI HOUSE, KARULAI P.O.,
PILAKKOTTUPADAM, NILAMBUR TALUK, MALAPPURAM
DISTRICT.
118 ABDUL NAZAR SA ADI
S/O.SAITHALIKUTTY MUSLIYAR, VENGAD P.O., MALAPPURAM
- 679 338.
119 HABEEBA KOORI
W/O.MUHAMMED RASHEED.V., POTHUKUNDU, PERINTHATTIRI
P.O., MAKKARAPARAMBU, MALAPPURAM DISTRICT - 676
507.
120 HASSANKUTTY
S/O.MOOSA, POOTTENGAL HOUSE, KALPAKANCHERI P.O.,
KALPAKANCHERI, TIRUR TALUK.
121 SAJUDHEEN MUSLIYAR
S/O.MUTTIKKAL ABDU, MUTTIKKAL HOUSE, EDAYOOR P.O.,
ATHIPPATTA, TIRUR TALUK, MALAPPURAM DISTRICT.
122 MUHAMMED RASHEED
S/O.YOOSAF, CHEMMALASSERI P.O., PULAMANTHOLE - 679
323.
123 ALI
S/O.MUHAMMED, ALUKKAL HOUSE, KANMANAM AMSOM DESOM,
MALAPPURAM DISTRICT.
124 IBRAHIMKUTTY
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AGED 58 YEARS, S/O.RAYAN HAJI, CHERUVARA HOUSE,
KANMANAM AMSOM, KURUNKAD DESOM, TIRUR TALUK,
MALAPPURAM DISTRICT.
125 IBRAHIM.A.
S/O.SAIDALAVI, P.O.KANMANAM, KURUMKAD, TIRUR TALUK,
MALAPPURAM DISTRICT.
126 KUNHIMUHAMMED
S/O.KOYA, THARANNILATH HOUSE, KANMANAM, KURUNGAD,
P.O.KANMANAM, TIRUR TALUK, MALAPPURAM DISTRICT.
127 MUHAMMED RAFI NEDULI
S/O.MUHAMMEDKUTTY MUSLIYAR, NANNAMBRA EAST,
THEYYALINGAL P.O. - 676 320.
128 MUSTHAFA
S/O.CHERIYAMUHAMMED, THANKAYATHIL HOUSE,
IRINGATTIRI P.O., KARUVARAKUNDU, NILAMBUR TALUK,
MALAPPURAM DISTRICT.
129 AYISHUMMA
W/O.HAMSA (LATE), THONIKKADAVATH HOUSE ANANTHAVOOR
P.O., PATTARNADAKKAVU, MALAPPURAM DISTRICT - 676
301.
130 NOUSHAD KALIYATH
AGED 37 YEARS, S/O.KOYANNI KALIYATH, IRIMBILIYAM
P.O.,M VALANCHERI, MALAPPURAM DISTRICT.
131 SAITHALAVI
S/O.POOKOTTUKULAM MAMMAD, CHUNDAMPATTA P.O.,
KULUKALLOOR VIA., PALAKKAD DISTRICT - 679 337.
132 MUHAMMEDALI.C.
S/O.MUHAMMEDKUTTY, CHOLAYIL HOUSE,
P.O.THATHANAMPULLI, PALAKKAD DISTRICT.
133 IBRAHIM
S/O.PARERUKUZHI KUNHAMMU, CHUNDAMBATTA P.O.,
KULUKKALLUR VIA, PALAKKAD DISTRICT - 679 337.
134 ATTAKOYA THANGAL
S/O.ABDUSWALIH KOYA THANGAL, ODUVILTHODI HOUSE,
CHUNDAMBATTA P.O., KULUKKALLUR VIA, PALAKKAD
DISTRICT - 679 337.
135 FOUSIYA
W/O.IBRAHIM SAEEDI, MADURAKKARIYAN HOUSE,
VELUMBIYAMPADAM, BOOTHANAM P.O., POTHUKALLU,
NILAMBUR TALUK.
136 K.P.YOONUS
S/O.SAIDALIKUTTY, KADALUNDI NAGARAM, PIN - 673 314.
137 K.P.KOYAMON
S/O.MOIDEENKUTTY, KADAKUNDI NAGARAM, ANANGADI
BEACH, MALAPPURAM DISTRICT - 673 314.
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138 MUHAMMED SHAFEEQ
MAMMI HAJI, THEKKANCHERI PURAKKALATHIL, KODUMUDI,
VALIYAKUNNU P.O., MALAPPURAM - 676 552.
139 JAMALUDHEEN
S/O.MOIDU, THEKKANCHERI PURAKKALATHIL HOUSE,
KODUMUDI, VALIYAKUNNU P.O., MALAPPURAM - 676 552.
140 KUNHIKKAMMAD
S/O.MOIDU, THEKKANCHERI PURAKKALATHIL HOUSE,
KODUMUDI, VALIYAKUNNU P.O., MALAPPURAM - 676 552.
141 VATTANAMTHODI ABDURAHIMAN
S/O.KUNHIMUHAMMED, VILAYOOR P.O., PALAKKAD
DISTRICT.
142 KADEEJA
W/O.PATHIRAPPALLI ASEES, MOORKKANAD P.O. - 679 338.
143 SHOUKATH.T.T.
S/O.KUNHIMUHAMMED, THARATHODI HOUSE, VENGAD P.O.,
MALAPPURAM DISTRICT - 679 338.
144 ABDUL AZEEZ
S/O.ABDURAHIMAN, KALLANKUNNAN HOUSE, IRINGATTIRI
P.O., KARUVARAKUNDU, NILAMBUR TALUK, MALAPPURAM
DISTRICT.
145 KUTTEPARAMBIL ABDU
S/O.KUTTEPARAMBIL SAITHALI, CHEMBRA P.O., PALAKKAD
DISTRICT - 679 304.
146 THUDIMMAL HILAL
S/O.ALIKUTTY, IRIMBILIYAM POST, VALANCHERI VIA,
MALAPPURAM DISTRICT - 679 572.
147 T.T.MANSOOR ALI
S/O.YAHU KURIKKAL, THUPPAM THAZHATH HOUSE, VENGAD
P.O., MALAPPURAM DISTRICT - 679 338.
148 KADEEJA.U
W/O.R.V.HAMSA, RAYAN MARAKKAR VEETTIL HOUSE,
P.O.THOZHUVANOOR, VIA.VALANCHERI.
149 MUSTHAFA
KOPPAN HOUSE, KALLADIPPARA P.O., PATTAMBI,
PALAKKAD, ONGALLUR VILLAGE.
150 MUHAMMED HASSAN
PULIKKAL HOUSE, KUTTALLOOR P.O., KUMBIDI VIA.,
PALAKKAD DISTRICT - 679 554.
151 E.P.ABOOBACKER BAKHAVI
S/O.HAMSA, IRIYATHUMPARAMBIL VEEDU,
P.O.NATYAMANGALAM, CHUNAMPATTA, PATTAMBI, PALAKKAD
DISTRICT.
152 JAMEELA
W/O.MUHAMMED HAJI, PARAMBATT HOUSE, THEKKUMMURI,
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OP (C)No. 388 of 2019
KANMANAM P.O., TIRUR TALUK.
153 YOONUS FAISI
S/O.HAMSA, CHAKKIPARAMBIL HOUSE, ANAMANGAD,
MANALAYA P.O., PERINTHALMANNA TALUK.
154 KUNHEENKUTTY
S/O.MOIDEEN, KALLADA HOUSE, ATHAVANAD, ATHAVANAD
P.O., MALAPPURAM DISTRICT.
155 RAHIB
S/O.MUHAMMED HAJI, KAVILKANDI HOUSE, FAROOQUE
COLLEGE P.O., KOZHIKODE TALUK, KOZHIKODE DISTRICT.
156 SULAIKHA
W/O.MUHAMMED ASHRAF, THALIKAPARAMBIL HOUSE,
KANMANAM, KANMANAM P.O., MALAPPURAM DISTRICT - 676
556.
157 KADER HAJI
S/O.KUNHAHAMEED, PARAMBATTU HOUSE, PARAMMAL ANGADI
P.O., MALAPPURAM DISTRICT.
158 ABOOBACKER SIDHEEQUE.K.
AMNA MAHAL, PULPARAMBU, KACHERIKKUNNU, POKKUNNU,
KOZHIKODE - 673 007.
159 ABDURAHIMAN SAEEDI
S/O.ABDULLA, KURUKKAN HOUSE, VELLIYANCHERI,
VELLIYANCHERI P.O., PERINTHALMANNA TALUK.
160 ASSAINAR
S/O.KUTTY MAMMU, PUTHULLI HOUSE, NADUVATTOM P.O.,
PATTAMBI.
161 M.IBRAHIM MOULAVI
S/O.MOIDU, MANAMULLI HOUSE, P.O.KEEZHUMURI,
VIA.PALASSERI, PALAKKAD DISTRICT.
162 ASHRAF
W/O.KUNHIMUHAMMED, AGED 32 YEARS, POOLANTHARAKKAL
HOUSE, P.O.KALLUR, THRISSUR DISTRICT - 679 562.
163 MUHAMMEDUNNI
AGED 59 YEARS, S/O.AVARANKUTTY, VALANGATTIL HOUSE,
KOCHANNUR P.O., THRISSUR DISTRICT - 679 562.
164 SAJITHA
AGED 33 YEARS, D/O.ALAVI, NADUKANDATHIL HOUSE,
PO.VALAVANNUR, MALAPPURAM DISTRICT - 676 551.
165 FATHIMA
AGED 48 YEARS, W/O.ALAVI, KAVUMPURATH HOUSE,
KANMANAM P.O., MALAPPURAM DISTRICT - 676 551.
166 RAMLA HUSSAIN
W/O.HUSSAIN, KANAKKASSERI HOUSE, KALAKKAD,
KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DIST.
167 SUBAIR
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OP (C)No. 388 of 2019
W/O.ABDUL KAREEM, PODUVANNI HOUSE, KALANKAVU,
PANDIKKAD P.O., MALAPPURAM DISTRICT.
168 M.T.KAMMALI
S/O.MUHAMMED, CHEMBRA P.O., THIRUVEGAPURA VIA.,
PALAKKAD DISTRICT.
169 ASSAINAR.E.P.
S/O.MUHAMMEDKUTTY, EANGACHALIL PALLIKKARA HOUSE,
P.O.KIZHUMURI, PULASSERI - 679307, PALAKKAD
DISTRICT.
170 ABDUL AZEEZ
S/O.ASSAINAR MUSLIAR, ALLATHODI HOUSE, KEEZHUMURI
P.O., PULASSERI - 679 307, PALAKKAD DISTRICT.
171 KANDAMBADI HAMSA
S/O.KUNHEEDU, VAZHENGADA P.O., ANAMANGAD VIA. - 679
357, MALAPPURAM DISTRICT.
172 KUTTIAALI
S/O.KUNHAHAMMED, CHORAMBATTA HOUSE, VAZHENGADA P.O.
679 357, MALAPPURAM DISTRICT.
173 IBRAHIM MUSLIYAR
S/O.KUNHIPOKKER, MANDOTTIL HOUSE, CHEROOR P.O.,
TIRURANGADI TALUK, MALAPPURAM DISTRICT.
174 MUHAMMED MUSLIYAR.A.
S/O.ABDUL KHADER, AMBADATH HOUE, MYLAMPADAM,
PAYYANADA P.O., MANNARKKAD, PALAKKAD DISTRICT.
175 SAINABA
W/O.MUHAMMEDALI, THAZHATHODI HOUSE, P.O.CHEMBRA,
THIRUVEGAPPURAM, PATTAMBI TALUK.
176 MUHAMMEDALI.K.P.
S/O.MUHAMMED @ KUNHAPPA HAJI KUTTAPULAVI HOUSE,
VALAPURAM P.O., MALAPPURAM DIST - 679 323.
177 ABDUL RAHIMAN.P.
S/O.HYDROSEKUTTY MUSLIYAR, PULIKKAL HOUSE, KUDALLUR
P.O. - 679 554.
178 ABDURAHIMAN.P.
PARAMMAL HOUSE, MEZHATHOOR P.O., PALAKKAD DISTRICT.
179 THERAMBATH ABDUL KASIM
S/O.KUNHAMMAD (LATE), THERAMBATH HOUSE,
MANGATTUPULAM, KODOOR P.O., MALAPPURAM DISTRICT -
676 504.
180 P.ABDUL AZEEZ
S/O.VEERANKUTTY, PERINGODAN HOUSE, VENGAD P.O. -
679 338.
181 MOIDU.P.
PARAPPALLATH HOUSE, P.O.VANGAD, KOLATHUR VIA.,
MALAPPURAM DISTRICT.
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OP (C)No. 388 of 2019
182 SIDHEEQUE MUSLIYAR.P.
MEENANAIKKOTTIL HOUSE, PATTITHARA P.O., ALOOR,
THRITHALA.
183 USMAN
S/O.MUHAMMED, ENANTHODI HOUSE, PAYYANAD AMSOM,
THOTTUPOYIL DESOM, ERNAD TALUK.
184 SAIDALAVI RAHMANI
S/O.KUNJIMUHAMMED, VAZHAYIL VEEDU, VENGAD,
KEEZHMURI, MOORKKANAD, PERINTHALMANNA, MALAPPURAM
DISTRICT.
185 YOOSAF SAQUAFI
S/O.HAMSA, MUNDAN PARAMBIL HOUSE, MULAYANKAV,
MULAYANKAV P.O., OTTAPPALAM TALUK.
186 RASHEED.C.P.
S/O.ABDU HAJI, CHELATH PATTAMMARTHODI HOUSE,
ATHIPPATTA, EDAYUR P.O., TIRUR TALUK, MALAPPURAM
DISTRICT.
187 IBRAHIM SAHDI
S/O.ABDURAHIMAN, MADURAKARIYAN HOUSE,
VELUMBIYAMPADAM, POTHUKALLU P.O., NILAMBUR TALUK,
MALAPPURAM DISTRICT.
188 ABDURAHIMAN AHSANI
S/O.MOIDEEN MUSLIYAR, LAIBBAK MANZIL HOUSE,
KOOTTASERI, ELANKUR P.O., ERNAD TALUK, MALAPPURAM
DISTRICT.
189 NAFEESA
W/O.MUHAMMED, KOZHINHIPARAMBIL HOUSE, CHOORAKKODE
P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT.
190 VELLADATH SULAIMAN
S/O.SAIDALAVI, EDAKKULAM P.O., THIRUNAVAYA AMSOM,
TIRUR TALUK.
191 ABDULKHADAR
AGED 32 YEARS, S/O.MUHAMMED, KOLMANNIL HOUSE,
CHELAKKAD AMSOM, THIRNARAYANAPURAM DESOM,
PERINTHALMANNA.
192 K.V.UMMDER
S/O.HASSAN, KULANGARA VEETTIL HOUSE, POOKKAYIL
BAZAAR P.O., PERUVAZHIYAMBALAM, TIRUR TALUK,
MALAPPURAM DISTRICT.
193 ABOOBACKER SAKHAFI
S/O.ALIKKOYA, SRAMBIKKAL KALATHODIKA HOUSE, AKODE
P.O., MALAPPURAM DISTRICT.
194 SULAIKHA
W/O.MOIDEEN LATE, KOZHINHIPARAMBIL HOUSE,
CHOORAKKODE P.O., KUTTIPPURAM, MALAPPURAM DIST.
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OP (C)No. 388 of 2019
195 RAMLATH
W/O.ABOOBACKER SIDHEEQUE, IRAKKINGAL HOUSE,
CHOORAKKODE P.O., OTTAPPALAM TALUK, MALAPPURAM
DISTRICT.
196 MUHAMMED
S/O.HABEE, POYITHAYIL HOUSE, PURAMANNOOR P.O.,
TIRUR TALUK, MALAPPURAM DISTRICT.
197 MUHAMMED NAZEER
S/O.KUNHAHAMMED @ KUHAPPU, POTTARATH HOUSE,
KOLAMANGALAM, VALANCHERY P.O., TIRUR TALUK,
MALAPPURAM DISTRICT.
198 HARIS
S/O.HAMZA, MANUMULLI HOUSE, ALIPARAMBA P.O.,
VATTAPPARAMB, PERINTHALMANNA TALUK, MALAPPURAM
DISTRICT.
199 ABDUL MAJEED.V.
S/O.HYDROSE VALAMIKKAL, 22/3, CPWD QUARTERS,
ANNANAGAR, CHENNAI - 600 040, TAMILNADU.
200 ASHRAF
S/O.ABDU HAJI, ISHTIKA PARAMBIL HOUSE, PERINTHALLUR
P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
201 ABDUL AZEEZ
S/O.ABDURAHIMANKUTTY, PULIYULLAKANDIYIL HOUSE,
AKODE, KARUMARAKKAD P.O., MALAPPURAM DISTRICT.
202 SAIDALIKUTTY
S/O.ALAVIKUTTY, PRINGODAN VEEDU, PERINTHALMANNA,
MALAPPURAM DIST.
203 M.HAMSA
S/O.AYAMU, MOOCHIKOOTTATHIL HOUSE, THUDIKKAL P.O.,
VILAYUR WEST, PATTAMBI, PALAKKAD DIST.
204 MARAKKAR MASTER.C.
S/O.C.ALAVI, PERUMANNOOR, VALANCHERY, MALAPPURAM.
205 MOIDEENKUTTY
S/O.NEENAMUTTY, THAYYILPANDA PARAMBIL HOUSE,
PARAMMALANGADI P.O., TIRUR TALUK, MALAPPURAM
DISTRICT.
206 THAHIR
AGED 34 YEARS, S/O.SHAMSUDHEE, KAYATHINGAL HOUSE,
KARUMARAKKAD, AKKODE P.O.
207 ABID.P.
S/O.MAMMU, PUTHIPRA HOUSE, MANIYAMKAD, NADUVATTOM
P.O., MALAPPURAM DIST.
208 MOIDEEN
S/O.KUNJAHAMMED, PARAMPATT HOUSE, PARAMMALANGADI
P.O., MALAPPURAM DIST.
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OP (C)No. 388 of 2019
209 MUHAMMEDALI SAKHAFI
POONATHODI HOUSE, VENGAD P.O., KARAPARAMBA,
KULATHUR VIA., MALAPPURAM DIST.
210 NAJMUDHEEN.K.P.
S/O.MUHAMMED.K.P., KANAKKODI PALAKANDATHIL HOUSE,
PURAMANNUR P.O., MALAPPURAM.
211 SAIDALAVI BAQAVI
KOOTTAPILAVI HOUSE, P.O.VALAPURAM, PULAMANTHOL.
212 MUHAMMED @ KUNHIMAN
S/O.ABDULLA HAJI, THARAKKAL HOUSE, VALANCHERI,
MALAPPURAM.
213 MOIDEENKUTTY MUSLIYAR
S/O.MOIDEENKUTTY MUSLIYAR, MUTTIKKAL HOUSE, EDAYOOR
P.O., TIRUR TALUK, MALAPPURAM DIST.
214 K.S.MUHAMMED HAJI
S/O.SAIDALI, KALLINGAL HOUSE, EDAYUR P.O., TIRUR
TALUK, MALAPPURAM DISTRICT.
215 ALAVIKUTTY MUSLIYAR
PARAMBATT HOUSE, P.O.KALACHAL, ALAMKODE.
216 PATHEYI.P.
AMNA MAHAL, PULPARAMB, KACHERIKUNNU, PO POKKUNNU,
KOZHIKODE.
217 JAMSHIYA.P.
AMNA MAHAL, PULPARAMB, KACHERIKUNNU, PO POKKUNNU,
KOZHIKODE.
218 HAMSA
S/O.MUHAMMED, IYYANDATH HOUSE, THALAMUNDA, EDAPPAL
P.O., PONNANI TALUK, MALAPPURAM DISTRICT.
219 HUSSAIN
S/O.MUHAMMED, IYYANDATH HOUSE, THALAMUNDA, EDAPPAL
P.O., PONNANI TALUK, MALAPPURAM DISTRICT.
220 ABDUL RASHEED
S/O.RAYINKUTTY, CHELATH PATTAMMARTHODY HOUSE,
ATHIPPATTA, EDAYOOR P.O., TIRUR TALUK, MALAPPURAM
DISTRICT.
221 RAFFI
S/O.ABDU HAJI, ARIYALIL PANTHAPULAKKAL HOUSE,
KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
222 KADIYAMMU
W/O.ABDU HAJI, ARIYALIL PANTHAPULAKKAL HOUSE,
KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
223 ABDU HAJI
S/O.ALAVI PANTHAPULAKKAL HOUSE, KAZHUTHALLOOR,
KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
224 NASEEF.K.
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OP (C)No. 388 of 2019
S/O.MUHAMMED ABDUSSALAM.K., PARAMBATT PARAMBA
HOUSE, KONDOTTY P.O.
225 THUDIMMAL AYISHA
D/O.ALIKUTTY, VELIKULAM, P.O.IRIMBLIYAM, VIA
VALANCHERI, MALAPPURAM DISTRICT.
226 M.N.MUHAMMED HAJI
S/O.KOYANNIKUTTY HAJI, MAMPULLI NHALIL HOUSE,
THRITHALA SOUTH, P.O.THRITHALA, PALAKKAD DIST.
227 ASSAIN.M.P.
S/O.MARAKKAR, MULLAPPALI HOUSE, CHAPPANANGADI P.O.,
KOTTAKKAL, MALAPPURAM DIST.
228 ABDURAHIMAN.T.
S/O.KUNHIMUHAMMED, THARAYIL HOUSE, UMMATHOOR,
P.O.KOTTOOR, MALAPPURAM DIST.
229 R.V.HAMSA
S/O.BAVAKUTTY, RAYIN MARAKKARVEETTIL HOUSE,
P.O.THOZHUVANUR.
230 NAMBAN KUNNATH PATHUMMA
D/O.SULAIMAN, CHERAKKAPARAMB P.O., MALAPPURAM DIST.
231 THOTTIVALAPPIL RAYINKUTTY
S/O.KUNHAHAMMED, P.O.VENGAD.
232 SAINUDHEE
S/O.THOTTIVALAPPIL ALAVI, P.O.VENGAD.
233 THOTTIALAPPIL IYYARUTTY
D/O.MUHAMMED, P.O.VENGAD.
234 THOTTIVALAPPIL ALAVI
S/O.KUNHAHAMMED, P.O.VENGAD.
235 KILICHODY MUHAMMED ALIAS KUNHIPPA
62 YEARS, S/O.SAIDALAVI, KOLATHUR AMSOM DESOM,
PERINTHALMANNA TALUK.
236 KUNHIMUHAMMED
S/O.MAMMEDKOYA, KUNNUMMAL HOUSE, AKODE,
KARUMARAKKAD P.O., ERNAD TALUK, MALAPPURAM DIST.
237 MUHAMMED HAJI
S/O.KUNHEEN, MELMANNEKKARA HOUSE, ATHAVANAD P.O.,
TIRUR TALUK, MALAPPURAM DIST.
238 MUHAMMEDKUTTY
S/O.MAMMOOTTY, MULLAN MADAKKAN HOUSE, PARAPPOOR,
VILAYIL P.O, MALAPPURAM DISTRICT.
239 ABDUL MAJEED BHAKHAVI
AGED 33 YEARS, S/O.MOIDEEN MUSLIYAR, PUTHIYAKATH
HOUSE, PILAKKAL, PAYYANAD P.O., MANJERI - 676 122,
MALAPPURAM DISTRICT.
240 JUVAIRIYA.M.P.
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OP (C)No. 388 of 2019
AGED 25 YEARS, W/O.ABDUL MAJEED BHAKHAVI,
PUTHIYAKATH HOUSE, PILAKKAL, PAYYANAD P.O., MANJERI
- 676 122, MALAPPURAM DISTRICT.
241 HAIDARALI
AGED 52 YEARS, S/O.MUHAMMED, KINANGADAN HOUSE,
PO.KULATHOOR, PIN - 679 338, MALAPPURAM DIST.
242 ASHIF
AGED 22 YEARS, S/O.MOIDUTTY HAJI, CHEMBATHAYIL
HOUSE, P.O.KALLOOR, PIN - 679 562, THRISSUR
DISTRICT.
243 MOIDUTTY HAJI
AGED 64 YEARS, S/O.MUHAMMEDUNNI, CHEMBATHAYIL
HOUSE, P.O.KALLOOR, PIN - 679 562, THRISSUR
DISTRICT.
244 MUJEEB RAHMAN
AGED 36 YEARS, S/O.ALAVI, ILLATHODI HOUSE,
P.O.KULATHOOR, PIN - 679 338, MALAPPURAM DISTRICT.
245 USMAN.K.O.
AGED 43 YEARS, S/O.KUNHIMON HAJI, OLANGATTIL HOUSE,
PUNNAYOOR, PIN - 679 562, THRISSUR DISTRICT.
246 ARIFA
AGED 26 YEARS, W/O.USMAN, KUNNATH HOUSE,
P.O.VALAVANNOOR, PIN - 676 551, MALAPPURAM
DISTRICT.
247 K.MOOSA MUSLIYAR
S/O.MUHAMMEDKUTTY, KOLANI HOUSE, P.O.VAZHAMBURAM,
PALAKKAD, PIN - 678 595.
248 BEERANKUTTY KOTTAKKARAN
P.O.PANG - CHENDY, VIA. KOLATHUR, MALAPPURAM
DISTRICT.
249 HAMSA
S/O.HAIDAR, CHETAPPULIKKAL, P.O.PANG-CHENDY,
VIA.KOLATHUR, MALAPPURAM DISTRICT.
250 PARAMMAL ALI KUTTY
S/O.ALAVI HAJI, P.O.KIZHUMURI, VIA PULASSIRI,
PATTAMBI TALUK.
251 EESSA
S/O.AHAMMADU KUTTY, AZHAVANKANDATHIL HOUSE,
P.O.NADUVATTAM, PATTAMBI TALUK.
252 IBRAHIM
S/O.ALAVI HAJI PARAMMAL HOUSE, KIZHUMURI P.O., VIA
PULASSIRI.
253 BUSHRA.K.E.T.
D/O.MUHAMMEDKUTTY @ MANU, KOTTAMPARA
ERANIKKATTUTHODI, EDAYUR NORTH, MALAPPURAM
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OP (C)No. 388 of 2019
DISTRICT.
254 P.VEERAN
S/O.LATE MUHAMMED, PERUMBALLI VEEDU, P.O.VILAYOOR
WEST, PIN - 679 309, PATTAMBI, PALAKKAD DISTRICT.
255 MAIMOONA
W/O.LATE HAMZA, KANDAMPPAD HOUSE, VAZENKADA P.O.,
ANAMANGAD, MALAPPURAM DISTRICT, PIN - 673 640.
256 MUHAMMED JABIR.K.
W/O.LATE HAMZA, KANDAMPPAD HOUSE, VAZENKADA P.O.,
ANAMANGAD, MALAPPURAM DISTRICT, PIN - 673 640.
257 BUSHRA
W/O.RAFEEQUE AHAMMED, PARAKULAVAN HOUSE, ALIPPARAMB
P.O., PERINTHALMANNA, MALAPPURAM DIST., PIN - 679
357.
258 SABIRA
W/O.ABBAS, POOTHAKKODAN HOUSE, CHETHALOOR P.O.,
PALAKKAD DIST., PIN - 678 609.
259 JUVAYRIYA
W/O.ABDUL RAOOF, POOKODAN HOUSE, MUTHIRMANNA,
THAZHEKKODEL P.O., PERINTHALMANNA, PIN - 679 357.
260 FATHIMA
W/O.LATE MUHAMMED HAJI, MELMANNEKKARA HOUSE,
THEKKEKULAMBIL, ATHAVANAD P.O., TIRUR TALUK,
MALAPPURAM DIST., PIN - 676 310.
261 SALMANFAREES
S/O.LATE MUHAMMED HAJI.M.M., MELMANNEKKARA HOUSE,
THEKKEKULAMBIL, ATHAVANAD P.O., TIRUR TALUK,
MALAPPURAM DISTRICT, PIN - 676 310.
262 MUBASHIRA
W/O.ZAINUL ABID, KOORIPARAMBIL HOUSE, VATTAPPARA,
MALAPPURAM - 695 028.
263 ABDUL KADER HAJI
59 YEARS, S/O.MUNHAKKAL AHAMMED, KUTTIPPURAM DESOM,
TIRUR TALUK, REP. BY POWER OF ATTORNEY HOLDER
CHERIYA IMBICHIKOYA THANGAL, S/O.USSAMSIYAKATH
KUNHIKOYA THANGAL, PACHATIRI AMSOM- DESOM, TIRUR
TALUK, PIN - 676 105.
264 POTHIPURATH SAIDALI HAJI
65 YEARS, S/O.BAVA, THAVANOOR AMSOM AND POST,
MOOVAMKARA DESOM, PONNANI TALUK, PIN - 679 573.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
21
OP (C)No. 388 of 2019
C.S DIAS,J.
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OP (C)No. 388 of 2019
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Dated this the 23rd day of June, 2022.
JUDGMENT
The original petition is filed assailing the order passed in Insolvency Petition No.1/2016 (Ext P1) by the Court of the Subordinate Judge, Tirur, dismissing the petition for non-prosecution.
2. The legal position regarding the dismissal of an Insolvency Petition for non-prosecution is no longer res integra in view of the declaration of law by this Court in Pegadan Abdusalim vs Kannanthodi Bushra and another [ 2022 (1) KHC 555], which reads thus:
"4. The Insolvency Court has committed a very serious mistake by dismissing an insolvency petition for non- prosecution and thereby defeated its legal consequences over the property, which was submitted to its jurisdiction. It is true that there is no challenge against the dismissal of insolvency petition for non-prosecution. But, there is no provision for dismissal of an insolvency petition for non-prosecution or for non-appearance of debtor petitioner. Unlike a civil suit, insolvency proceedings cannot be withdrawn without the leave of the court either by the debtor petitioner or by the creditor petitioner. The restriction imposed under Section 14 of the Insolvency Act mandating leave of court for withdrawal of a petition presented by the debtor or a creditor should be 22 OP (C)No. 388 of 2019 read along with Section 16 and 17 of the Act. By virtue of Section 16 of the Act, the Insolvency Court can substitute any creditor to whom the debtor may be indebted in the place of original petitioner when it is found that the petitioner does not proceed with the case with due diligence. Section 16 is a special provision authorising the Insolvency Court to substitute any other creditor in the place of original petitioner so as to proceed with the matter, for which, there need not be any application from any of the parties. The Insolvency Court can do it by itself or at the instance of any of the parties. Likewise, Section 17 is yet another special provision,which enables the court to proceed with the insolvency proceedings even after the death of debtor for the purpose of revitilisation and distribution of the property of the debtor. This would show the extra ordinary jurisdiction vested with the Insolvency Court to deal with the property of a debtor for safeguarding the interests of various creditors. By virtue of Section 4 of the Act, the Insolvency Court will have full power to decide all questions of title or claim of priority of any nature, which may arise in the case of insolvency inclusive of a liability crystallized into a decree. The court can dismiss a debtor petition when it is found not in accordance with the mandate under Section 10 or for the reasons enumerated under Section 25 of the Act that the debtor is able to pay off his debts without the intervention of Insolvency Court or on any other sufficient grounds. If there is no dismissal either under Section 10 or under Section 25, the court is bound to pass an order of adjudication. An application can be maintained by a creditor when there is an "act of insolvency", which is a condition precedent. But insofar as a debtor petition is concerned, he is bound by Section 10 of the Act and he can maintain an insolvency petition only on the grounds specified therein, which are extracted below for reference:
"10. Conditions on which debtor may petition - (1) A debtor shall not be entitled to present an insolvency petition, unless he is unable to pay his debts; and
(a) his debts amount to five hundred rupees; or
(b) he is under arrest or imprisonment in execution of the decree of any court for the payment of money; or
(c) an order of attachment in execution of such a decree has been made, and is subsisting, against his property.23 OP (C)No. 388 of 2019
(2) A debtor in respect of whom an order of adjudication made under this Act has been annulled, owning to his failure to apply, or to prosecute an application for his discharge, shall not be entitled to present an insolvency petition without the leave of the Court by which the order of adjudication was annulled. Such Court shall not grant leave unless it is satisfied either that the debtor was prevented by any reasonable cause from presenting or prosecuting his application, as the case may be or that the petition is founded on facts substantially different from those contained in the petition on which the order of adjudication was made."
5. A conjoint reading of Sections 10 and 25 of the Act would show that a debtor petition can be dismissed only on non-compliance of requirements under Section 10 or on the reasons enumerated under Section 25 of the Act. There cannot be a dismissal for non- prosecution and it is against the very spirit of the Act, especially Sections 14, 16 and 17 of the Act. The Insolvency Act is really a social legislation to protect the interests of creditors and debtors as well based on the principle of securing personal liberty and freedom to a debtor and at the same time to discharge the liability to the creditors proportionately out of the estate of the debtor. When a debtor petition is submitted, all the properties - immovable or movable would stand submitted to the jurisdiction of Insolvency Court and thereafter the Insolvency Court would stand stepped into the shoes of debtor with all his rights, interests and ownership over the said property so as to enable proportionate distribution of properties to the creditors, for which, even the question of title, claim of priority or any other question pertaining to the property can be decided by the Insolvency Court by virtue of the powers under Section 4 of the Act. An interim Receiver as mandated under Section 20 of the Act has to be appointed for safeguarding the movable or immovable property of the debtor, capable of taking possession by the Receiver. After the submission of the property under a debtor petition to the jurisdiction of Insolvency Court, the property will stand vested with the jurisdiction of Insolvency Court in all respects. Hence there cannot be dismissal of the insolvency petition either for non-prosecution or for non-appearance of petitioner/debtor. This might be the 24 OP (C)No. 388 of 2019 reason why the legislature has incorporated provision for obtaining leave of court even in the case of withdrawal. When it was not prosecuted with due diligence or non-appearance of petitioner, the Insolvency Court has to follow the mandate under Sections 16 and 17 of the Act and to proceed further in the matter till the completion of distribution of property and cannot pass any order of dismissal for non- prosecution or for non-appearance of the petitioner. Hence, the order of dismissal of the insolvency petition for non-prosecution is without any jurisdiction and against the provisions contained in the Act, which would certainly offend the mandate under Sections 16 and 17 of the Act and hence non est in the eye of law. Necessarily, there need not be any challenge against the abovesaid order, which is non est in the eye of law and the insolvency proceedings are deemed to be continued irrespective of order of dismissal for non-prosecution before the concerned Insolvency Court and all the movable and immovable properties of the debtor will stand continued to be vested with the jurisdiction of the Insolvency Court".
4. Heard Sri.P.Martin Jose, the learned counsel appearing for the petitioner. Even though notice has been served on the respondents, there is no appearance for them.
5. In the light of the above exposition of law by this Court, Ext P1 order is non-est and unsustainable in law.
Hence, in exercise of the supervisory powers of this Court under Article 227 of the Constitution of India, this original petition is allowed by setting aside Ext P1 order.
25 OP (C)No. 388 of 2019The Insolvency Petition No.1/2016 is restored to file of the court below. The court below is directed to proceed and decide the insolvency petition, in accordance with law.
The original petition is ordered accordingly.
sd/-
sks/23.06.2022 C.S.DIAS, JUDGE 26 OP (C)No. 388 of 2019 APPENDIX OF OP(C) 388/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER DATED 16/11/2018 IN I.P.NO.1 OF 2016 OF THE SUB COURT, TIRUR. EXHIBIT P2 TRUE COPY OF I.A.NO.1588 OF 2018 DATED IN I.P.NO.1 OF 2016 FILED BEFORE THE SUB COURT, TIRUR.