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[Cites 10, Cited by 0]

Kerala High Court

Muhammed Abdul Noor vs Barkath on 23 June, 2022

Author: C.S Dias

Bench: C.S.Dias

                                  1


OP (C)No. 388 of 2019


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
    THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        OP(C) NO. 388 OF 2019
 AGAINST THE ORDER/JUDGMENT IN IP 1/2016 OF SUB COURT, TIRUR
PETITIONER/S:

            MUHAMMED ABDUL NOOR
            AGED 39 YEARS
            S/O.LATE ABDULLA MUSLIAR, KAMBALA HOUSE,
            KUTTIPPURAM AMSOM, DESOM AND POST, TIRUR TALUK.
            BY ADVS.
            S.SREEKUMAR (SR.)
            SRI.P.MARTIN JOSE
            SRI.P.PRIJITH
            SRI.THOMAS P.KURUVILLA


RESPONDENT/S:

     1      BARKATH
            AGED 37 YEARS
            S/O.ABDURAHIMAN, ORUVIL HOUSE, KUMBIDI AMSOM DESOM,
            OTTAPALAM TALUK.
     2      MUJEEB RAHMAN.P.K.
            AGED 36 YEARS, S/O.SAIDALAVI, POTTAMMAL
            KANHANAMKATTIL HOUSE, KUTTIPURAM AMSOM, PERASANNUR
            DESOM, TIRUR TALUK.
     3      MOHAMEDUNNI.P.C.
            AGED 47 YEARS, S/O.PUTHUVEETTIL CHALIL KUNHIMON,
            PUTHUVEETTIL CHALIL HOUSE, KADAPPURAM AMDOM DESOM
            P.O., KADAPPURAM - 680 514, CHAVAKKAD TALUK.
     4      NAFEESA
            65 YEARS, CHEERANKULANGARA HOUSE, KALPAKANCHERI
            AMSOM MELANGADI DESOM, TIRUR TALUK.
     5      ABDUL NASAR
            AGED 26 YEARS, S/O.MOIDU HAJI, KUNNATHEYIL HOUSE,
            THENNAL AMSOM DESOM, TIRURANGADI TALUK.
     6      ARAKKALAKATH ABDUL SALAM
            AGED 47 YEARS, S/O.SAIDALAVI, ULLANAM AMSOM DESOM,
            P.O.ULLANAM, TIRURANGADI TALUK, PIN - 676 303.
                                 2


OP (C)No. 388 of 2019

     7      MYMOONA
            AGED 36 YEARS, W/O.ABDURAHIMAN, MURIKKAYIL VAKKATH
            HOUSE, KANHIRAMUKKU AMSOM KARAKKAD DESOM, PONNANI
            TALUK.
     8      K.T.IBRAHIM
            S/O.SAIDALI, KALLETHODI HOUSE, P.O.VALAPURAM.
     9      SHAMSUDHEEN
            AGED 43 YEARS, S/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
            HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    10      SAIDALAVI
            66 YEARS,S/O.KUNHIMOIDEENKUTTY, PULLOONI HOUSE,
            VALIYAPADAM, THANALOOR AMSOM, MEENADATHUR DESOM,
            TIRUR TALUK.
    11      ABDUL LATHEEF
            AGED 52 YEARS, S/O.MUHAMMED, THONIYERI HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    12      MUHAMMED ANEES
            AGED 27 YEARS, S/O.MUHAMMED ASHRAF, VETTIYATTIL
            HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    13      SAINABA
            67 YEARS,M W/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
            HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    14      BADRIYU
            AGED 33 YEARS, W/O.HARIS, VETTIYATTIL HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    15      NISAR
            AGED 35 YEARS, S/O.ALAVI HAJI, VETTIYATTIL HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    16      ABDUL MAJEED
            AGED 48 YEARS, S/O.KUNHIVEERAN, VETTIYATTIL HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    17      SULAIMATH
            AGED 31 YEARS, W/O.NISAR, VETTIYATTIL HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    18      NABEESA
            AGED 51 YEARS, W/O.ALI, PATTANMARTHODIYIL HOUSE,
            THIRUVEGAPPURA AMSOM CHEMBRA DESOM, P.O.CHEMBA,
            OTTAPPALAM TALUK, PALAKKAD DISTRICT.
    19      EDAPPAYIL MOIDU
            AGED 41 YEARS, S/O.MARAKKAR, NADUVATTOM AMSOM,
            THEKKUMOOLA DESOM, P.O.NADUVATTOM, OTTAPPALAM
            TALUK, PALAKKAD DISTRICT.
    20      KADEEJA
            AGED 46 YEARS, W/O.MUHAMMEDALI, KAKKADATH HOUSE,
            NETHIRIMANGALAM AMSOM DESOM, P.O.PATTAMBI,
                                 3


OP (C)No. 388 of 2019

            OTTAPPALAM TALUK, PALAKKAD DISTRICT.
    21      MUHAMMED ABDUL GAFOOR
            AGED 39 YEARS, S/O.KUNHIMUHAMMED MUSLIYAR,
            PERUMANNA AMSOM DESOM, P.O.PERUMANNA, TIRURANGADI
            TALUK, PIN - 676 503.
    22      KORAD MUHAMMED BASHEER
            AGED 42 YEARS, S/O.MUHAMMED, KOLIYANGODAN HOUSE,
            ULLANAM AMSOM DESOM, P.O.ULLANAM - 676 303,
            TIRURANGADI TALUK.
    23      SAKKEENA
            AGED 54 YEARS, D/O.THONIKKADAVATH AHAMMED AND
            W/O.CHERKKOT MOIDEEN KOYA, NEDUVA AMSOM DESOM,
            P.O.NEDUVA - 676 303, TIRUR TALUK.
    24      SHAHIDA
            AGED 35 YEARS, W/O.SHIHABUDHEEN, KUNNATHEERI HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    25      SALMA
            AGED 37 YEARS, W/O.SHAMSUDHEEN, VETTIYATTIL HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    26      SAID MUHAMMED
            AGED 56 YEARS, S/O.MOIDEENKUTTY HAJI, VARIYATHODI
            HOUSE, PERINTHALMANNA TALUK, KADUNAPURAM AMSOM
            DESOM, P.O.KADUNGAPURAM - 679 321.
    27      SUHARA
            AGED 44 YEARS, W/O.SAID MUHAMMED, VARIYATHODI
            HOUSE, PERINTHALMANNA TALUK, KADUNGAPURAM AMSOM
            DESOM, P.O.KADUNGAPURAM - 679 321.
    28      HARIS
            AGED 29 YEARS, S/O.MUHAMMEDKUTTY HAJI, VETTIYATTIL
            HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    29      SULFATH
            AGED 25 YEAARS, D/O.MUHAMMED ASHRAF, VETTIYATTIL
            HOUSE, KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    30      PATHUMMA
            AGED 47 YEARS, W/O.ABDUL LATHEEF, THONIYERI HOUSE,
            KODINHI AMSOM DESOM, TIRURANGADI TALUK.
    31      JAMEELA
            AGED 49 YEARS, W/O.LATE SAIDALI, PALAKKAD PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    32      ABDUL NADEER
            AGED 26 YEARS, S/O.LATE SAIDALI, PALAKKAL PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    33      MUHAMMED BASIL
                                 4


OP (C)No. 388 of 2019

            AGED 22 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    34      SABITH
            AGED 16 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    35      FASEEDA THASNIM
            AGED 13 YEARS, D/O.LATE SAIDALI, PALAKKAD PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    36      ABDUL VAHID
            AGED 29 YEARS, S/O.LATE SAIDALI, PALAKKAD PARAMMAL
            HOUSE, POOVATHUM THURA AMSOM DESOM, TIRUR TALUK,
            EDAYOOR P.O.
    37      ABOOBACER
            AGED 58 YEARS, S/O.MAMMEDKUTTY HAJI, KOLAVANKUNNATH
            HOUSE, NADUVATTOM P.O., NADUVATTOM AMSOM, VILATHOOR
            DESOM.
    38      ABOOBACKER
            AGED 56 YEARS, S/O.UNNEEN, MUTTEKATTIL HOUSE,
            NADUVATTOM P.O., NADUVATTOM AMSOM, VILATHOOR DESOM.
    39      ALAVIKUTTY
            AGED 52 YEARS, S/O.PAREEKUTTY @ BAPPU, PUTHAN
            PEEDIKAYIL HOUSE, KALADI P.O.
    40      MUHAMMED
            AGED 65 YEARS, S/O.VEERAN HAJI, KARATHONIDYIL
            HOUSE, NADUVATTOM P.O., NADUVATTOM AMSOM DESOM,
            MUTHOOR AMSOM, MELMURI DESOM - 679 582.
    41      SUNEERA.M.
            AGED 29 YEARS, W/O.IQUBAL, VADAKKAN VALAPPIL HOUSE,
            MARAVANCHERI P.O., KALADI - 679 573, THRIKKANAPURAM
            AMSOMM MARAVANCHERI DESOM.
    42      HUSSAIN
            AGED 51 YEARS, S/O.EANTHEEN KUTTY, MAYYERI HOUSE,
            TIRUR TALUK, VALAVANNUR AMSOM, KANMANAM DESOM,
            P.O.KANMANAM - 676 551.
    43      ABDUSAMAD
            AGED 43 YEARS, S/O.KUNHIKAMMU HAJI, KIZHAKKEPAT
            HOUSE, TIRUR TALUK, ATHAVANAD AMSOM DESOM,
            P.O.ATHAVANAD - 676 301.
    44      MUHAMMEDKUTTY
            AGED 63 YEARS, S/O.EANTHEEN, MECHERITHODI HOUSE,
            TIRUR TALUK, EDAYOOR AMSOM DESOM, P.O.EDAYOOR
            NORTH, PIN - 676 552.
                                 5


OP (C)No. 388 of 2019

    45      ABDUL KAREEM
            AGED 46 YEARS, S/O.AHAMMEDKUTTY, CHITTAKATH
            VARIKKOTTIL HOUSE, TIRUR TALUK, THIRUNNAVAYA AMSOM,
            EDAKKULAM DESOM.
    46      AYISHUMMU
            AGED 62 YEARS, W/O.(LATE) AHAMMED, THONIKKADAVATH
            HOUSE, KUTTIPPURAM AMSOM DESOM, KUTTIPPURAM P.O.,
            TIRUR TALUK - 679 571.
    47      IQUBAL.V.V.
            AGED 37 YEARS, S/O.ABDULLA HAJI, VADAKKATH VALAPPIL
            HOUSE, MARAVANCHERI P.O., KALADI - 679 573,
            THRIKKANAPURAM AMSOM, MARAVANCHERI DESOM.
    48      AYISHA
            W/O.MUHAMMED, POTTARATH HOUSE, KUTTIPPURAM AMSOM
            DESOM, TIRUR TALUK.
    49      FARIS
            AGED 26 YEARS, S/O.ABOOBACKER, KARATHONIDYIL HOUSE,
            NADUVATTOM P.O., 679 571, NADUVATTOM AMSOM,
            THEKUMALA DESOM.
    50      JAMSHEED
            AGED 28 YEARS, S/O.NASAR MOHHUDHEEN, POTTARATH
            HOUSE, KUTTIPPURAM P.O. - 679 571, KUTTIPPURAM
            AMDOM DESOM.
    51      HUSSAIN SAKHAFI
            AGED 53 YEARS, S/O.KUNHAHAMMEDKUTTY, POOVUKKATTIL
            HOUSE, KAREKKAD AMSOM, VADAKKUMBRAM DESOM, TIRUR
            TALUK.
    52      ABDURAHIMAN MUSLIYAR
            AGED 44 YEARS, S/O.AHAMMEDKUTTY, CHOLAYIL HOUSE,
            EDAYOOR AMSOM, ATHIPATTA DESOM, TIRUR TALUK.
    53      ABDUL RASHEED SAKHAFI
            AGED 36 YEARS, S/O.KUNHIMUHAMMED, KUNDIPPERUTHI
            HOUSE, KUTTIPPURAM AMSOM, PERASSANNUR DESOM, TIRUR
            TALUK.
    54      SHOUKATHALI
            AGED 35 YEARS, S/O.KUNHALI, PALTHINGAL HOUSE,
            MANNAMKULAM AMSOM, PUZHAKKATTIRI DESOM,
            PERINTHALMANNA TALUK.
    55      SAFIYA
            AGED 53 YEARS, W/O.MUHAMMED, IDATHADATHIL HOUSE,
            VADAKKUMBRAM AMSOM DESOM, TIRUR TALUK.
    56      FAISAL BABU
            AGED 32 YEARS, S/O.ABDUL KHADER, PARAMBAN HOUSE,
            VALAVANNUR AMSOM, CHERAVANNUR DESOM, TIRUR TALUK.
    57      SAHEER AHAMMED
                                 6


OP (C)No. 388 of 2019

            56 YEARS, S/O.MUHAMMED HAJI, NADAKKAVIL HOUSE,
            VADAKKUMBRAM AMSOM DESOM, TIRUR TALUK.
    58      MARIYAMU
            AGED 47 YEARS, W/O.MUHAMMEDKUTTY, THALASSERITHODI
            HOUSE, MOORKKANAD AMSOM, VENGAD DESOM,
            PERINTHALMANNA TALUK.
    59      HAMSA
            AGED 59 YEARS, S/O.BAVA, CHALATH HOUSE,
            NIRAMARUTHOOR AMSOM DESOM, TIRUR TALUK.
    60      SHIFAR BABU
            AGED 26 YEARS, S/O.KUNHIMUHAMMED, PARAMMAL HOUSE,
            PIN - 679 571, TIRUR TALUK, KUTTIPPURAM AMSOM
            DESOM, KUTIPPURAM P.O.
    61      SAIDALAVI
            AGED 34 YEARS, S/O.HAMZA, ELAVAN PARAMBIL HOUSE,
            MARAYAMANGALAM AMSOM DESOM, OTTAPALAM TALUK.
    62      ABDUL KADER
            AGED 40 YEARS, S/O.KUTTIYALI, THURKKAL HOUSE,
            THOTTAZHIYAM AMSOM, KUMBIDI DESOM, OTTAPPALAM
            TALUK.
    63      MUHAMMEDKUTTY
            S/O.BEERANKUTTY, CHOLAKKAL CHEPPALA HOUSE,
            VALAVANNUR AMSOM, CHERUVANNUR DESOM, TIRUR TALUK.
    64      KUNHIMOIDEEN
            AGED 33 YEARS, S/O.AHAMMED, KUNDUKANDATHIL HOUSE,
            VALANCHERI AMSOM, VAIKATHOOR DESOM, TIRUR TALUK.
    65      SAFIYA
            AGED 42 YEARS, S/O.CHOLAYIL YOOSUF, THRIPRANGODE
            AMSOM, NALISSERI DESOM, TIRUR TALUK.
    66      HAMSA
            AGED 51 YEARS, S/O.BEERANKUTTY (LATE), CHITTAKATH
            PEEDIKAKKAL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
            DESOM, TIRUR TALUK.
    67      HAMSA
            AGED 40 YEARS, S/O.KADER (LATE), CHITTAKATH
            VARIKKOTTIL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
            DESOM, TIRUR TALUK.
    68      ALI
            AGED 58 YEARS, S/O.HAMSA, ITTIKAPARAMBIL PALAKKAL
            HOUSE, PUTHUPPALLI AMSOM DESOM, TIRUR TALUK.
    69      MAMMI HAJI
            AGED 70 YEARS, S/O.HASSAN, THONIYARAYIL HOUSE,
            THOZHIYOOR AMSOM DESOM, CHAVAKKAD TALUK, THRISSUR
            DISTRICT.
    70      SIDHEEQ ALI
                                 7


OP (C)No. 388 of 2019

            AGED 35 YEARS, S/O.MUHAMMED (LATE), CHERKKAMKUNNATH
            HOUSE, EDAYOOR AMSOM, ATHIPATTA DESOM, TIRUR TALUK.
    71      SHAMEER
            AGED 25 YEARS, S/O.SULAIMAN HAJI, CHOLAKKAL HOUSE
            PUTHUPPALLI AMSOM DESOM, TIRUR TALUK.
    72      KADER
            67 YEARS, S/O.SAITHALIKUTTY, CHITTAKATH PARIKKOTTIL
            HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM DESOM, TIRUR
            TALUK.
    73      YAHUTTY
            AGED 57 YEARS, S/O.BEERANKUTTY, CHITTAKATH
            PEEDIYEKKAL HOUSE, THIRUNNAVAYA AMSOM, EDAKKULAM
            DESOM, TIRUR TALUK.
    74      HARIS
            33 YEARS, S/O.AHAMMED, KALAYAMGODE HOUSE, VALLIYAD
            AMSOM DESOM, VADAKARA TALUK, KOZHIKODE DISTRICT.
    75      JAMEELA
            AGED 44 YEARS, W/O.ABDUL SAMAD, PARAYARUKUNDIL
            HOUSE, VALIYAKUNNU AMSOM, PURAMANNOOR DESOM, TIRUR
            TALUK.
    76      AMINA
            AGED 69 YEARS, W/O.BEERANKUTTY MUSLIYAR, KARATT
            KADAVATH THOTTIYIL HOUSE, MANGALAM AMSOM DESOM,
            TIRUR TALUK.
    77      ABDUL KHADER.C.V.
            AGED 38 YEARS, S/O.THENUKUTTY, CHERUKATTUVALAPPIL
            HOUSE, ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR P.O.,
            TIRUR TALUK.
    78      SULAIKA
            AGED 26 YEARS, W/O.ABDUL KADER, THURAKKAL HOUSE,
            THOTTAZHIYAM AMSOM, KUMBIDI DESOM, OTTAPALAM TALUK.
    79      ABDUL GAFOOR BAKAVI
            AGED 47 YEARS, S/O.ABDURAHIMAN, PAYACHOOTTIL HOUSE,
            ANDIYOORKUNNU AMSOM, KOTTAPPURAM DESOM, KONDOTTY
            TALUK.
    80      MUSTHAFA
            S/O.CHERUPARAMBIL MOIDU, NADUVATTOM AMSOM DESOM.
    81      ABDU
            AGED 61 YEARS, S/O.MUHAMMED, THARAKKAL HOUSE,
            VALIYAKUNNU AMSOM, PURAMANNUR DESOM, TIRUR TALUK.
    82      HAMSA HAJI
            AGED 65 YEARS, S/O.MOIDUTTY, KALIYARVATTATH HOUSE,
            VALIYAKUNNAMSOM, KOTTAPPURAM DESOM, TIRUR TALUK.
    83      THWAHIRA
            AGED 30 YEARS, D/O.KOROTH ILLATH VALAPPIL BAVA
                                 8


OP (C)No. 388 of 2019

            HAJI, KUTTIPPURAM AMSOM DESOM, TIRUR TALUK.
    84      SHARAFUDHEEN
            AGED 42 YEARS, S/O.ABDULLA MUSLIYAR, THAYYIL HOUSE,
            THOZHUVANOOR AMSOM, KAVUMPURAM DESOM, TIRUR TALUK.
    85      MUSTHAFA
            AGED 66 YEARS, S/O.EANTHEENKUTTY HAJI,
            THURAPARAMBIL HOUSE, VALANCHERI AMSOM, THOZHUVANOOR
            DESOM, TIRUR TALUK.
    86      HILAR
            AGED 52 YEARS, S/O.ALIKUTTY HAJI, CHAKKUNGAPARAMBIL
            HOUSE, THRIPRANGODE AMSOM, KATTUMAKKAL DESOM, TIRUR
            TALUK.
    87      CHERUTHU MELETHIL HAMSA
            AGED 40 YEARS, S/O.ABDU, PULAMANTHOLE AMSOM,
            THIRUNARAYANAPURAM DESOM, PERINTHALMANNA TALUK.
    88      NAFEESA
            AGED 47 YEARS, W/O.KAVUMPURATH ABDULKAREEM,
            KAVUPPURATH HOUSE, PONMUNDAM AMSOM, CHILAVI DESOM,
            TIRUR TALUK.
    89      MANNATHUMPARAMBIL SHARAFUDHEEN
            AGED 27 YEARS, S/O.MUHAMMEDKUTTY HAJI, MOORKANAD
            AMSOM, VENGAD DESOM, PERINTHALMANNA TALUK,
            P.O.VENGAD.
    90      EANUTTY HAJI
            AGED 53 YEARS, S/O.MOIDEENKUTTY HAJI, KUZHINGIL
            HOUSE, KLARI AMSOM, POTTIPPARA DESOM, TIRURANGADI
            TALUK.
    91      MUHAMMED
            AGED 51 YEARS, S/O.ISMAYIL, THAVARAMKUNNATH HOUSE,
            THIRKKANDIYOOR AMSOM DESOM.
    92      JASMIN
            AGED 29 YEARS, W/O.AMMANKULANGARA ABDUL MAJEED,
            AMMANKULANGARA HOUSE, PONMUNDA AMSOM DESOM, TIRUR
            TALUK.
    93      AAPPARAMBIL HUSSAIN
            AGED 49 YEARS, S/O.MUHAMMED MUSLIYAR, KURUMBATHOOR
            AMSOM DESOM P.O., KURUMBATHOOR, TIRUR TALUK.
    94      THALIKAPARAMBIL MAJIDA
            AGED 31 YEARS, D/O.HYDER, KUTTIPPURAM AMSOM DESOM,
            TIRUR TALUK, P.O.KUTTIPPURAM.
    95      PUTHANMALIYEKKAL SAID ANAS HASSAN
            AGED 28 YEARS, S/O.SAID HASSAN, KUTTIPPURAM AMSOM,
            MOODAL DESOM, TIRUR TALUK, P.O.KUTTIPPURAM.
    96      PARAKKAL ABU
            AGED 71 YEARS, S/O.MUHAMMED, TIRUR TALUK,
                                 9


OP (C)No. 388 of 2019

            KUTTIPPURAM AMSOM.
    97      KAMBALA THEKKUMURI SHAREENA
            AGED 27 YEARS, W/O.THALIKASSERI BASHEER, CHAVAKKAD
            TALUK, THOZHIYOOR AMSOM DESOM.
    98      PILAKKAL MISRIYA AHAMMED SAID
            AGED 50 YEARS, W/O.PILAKKAL AHAMMED SAID, TIRUR
            TALUK, KUTTIPPURAM AMSOM DESOM, P.O.KUTTIPPURAM.
    99      ALUKKAL MUHAMMED SHIHAB
            AGED 36 YEARS, S/O.AVARANKUTTY, KUTTIPPURAM AMSOM
            DESOM, TIRUR TALUK.
    100     EDASSERY VADALIL ABDUL BASHEER
            AGED 46 YEARS, S/O.PAREED, TIRUR TALUK, KUTTIPPURAM
            AMSOM DESOM.
    101     FATHIMMA ALASSAN
            AGED 51 YEARS, W/O.MANNIL VALAPPIL MUHAMMED
            ALASSAN, TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
    102     MOIDEENKUTTY
            AGED 67 YEARS, S/O.KUNHAMMI VIRUTHILLIYIL HOUSE,
            TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
    103     KHADEEJA
            AGED 57 YEARS, W/O.MOIDEENKUTTY, VIRUTHILLIYIL
            HOUSE, TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
    104     THONIKADAVATH JAFFAR
            AGED 38 YEARS, S/O.KUNHAVARAN, THONIKADAVATH HOUSE,
            TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
    105     MANNIL VALAPPIL AMINAKUTTY
            AGED 41 YEARS, W/O.MANNIL VALAPPIL ABDUL LATHEEF,
            TIRUR TALUK, KUTTIPPURAM AMSOM DESOM.
    106     VALLIKKADAN IBRAHIM MUSLIYAR
            AGED 51 YEARS, ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR
            P.O., TIRUR TALUK.
    107     EDATHADATHIL SAINABA
            AGED 46 YEARS, W/O.VALLIKKADAN IBRAHIM MUSLIYAR,
            ANANTHAVOOR AMSOM DESOM, ANANTHAVOOR P.O., TIRUR
            TALUK.
    108     MUHAMMED THAMEEM
            AGED 23 YEARS, S/O.HAMEED, KAPPATTAKATH KOMATHIL
            HOUSE, VETTOM AMSOM DESOM, TIRUR TALUK.
    109     K.P.ALI BABU
            AGED 54 YEARS, S/O.MUHAMMED KAVUPURATH HOUSE, OZHUR
            AMSOM, AYYAYA DESOM, TIRUR TALUK.
    110     KOTTAPARAMBATH ABOOBACKER
            AGED 56 YEARS, S/O.SAKKEER HUSSAIN.K.P.,
            CHULLIKKATTIL HOUSE, PUTHIYAPALAM, P.O.CHALAPPURAM,
            KASABA AMSOM DESOM, KOZHIKODE TALUK, KOZHIKODE
                                10


OP (C)No. 388 of 2019

            DISTRICT.
    111     ABOOBACKER SIDHEEQUE
            AGED 38 YEARS, S/O.MOIDEENKUTTY HAJI, KORATH
            VALLIYIL VALAPPIL HOUSE, KOLAKKAD, KUTTIPPURAM,
            TIRUR TALUK - 679 571.
    112     PUTHIYAKATH KAMMACHAN VEETTIL NOOR MUHAMMED
            AGED 45 YEARS, S/O.KUTTOOSA HAJI, PACHATTIRI AMSOM
            DESOM.
    113     FAISAL BABU
            AGED 32 YEARS, S/O.ABDUL KHADER, PARAMBAN HOUSE,
            VALAVANNUR AMSOM, CHERAVANNUR DESOM, TIRUR TALUK.
    114     MEHARUNEESA
            W/O.KODKATTIL HASSAN, MUTHUR AMSOM DESOM, PONNANI
            TALUK.
    115     PANDIKKOTTIL ALI
            S/O.MUHAMMEDAJI, VAVOOR P.O., CHEECODE - 673 645,
            MALAPPURAM DISTRICT.
    116     YOOSEF
            AGED 33 YEARS, S/O.PARAKKAL HAMSA, PARAKKAL HOUSE,
            K.P.KULAMBU, KARUVAMBALAM AMSOM DESOM, MALAPPURAM
            DISTRICT - 679 338.
    117     ABDUL NAZAR NAEAMI
            S/O.MUHAMMED, KARUVANTHODI HOUSE, KARULAI P.O.,
            PILAKKOTTUPADAM, NILAMBUR TALUK, MALAPPURAM
            DISTRICT.
    118     ABDUL NAZAR SA ADI
            S/O.SAITHALIKUTTY MUSLIYAR, VENGAD P.O., MALAPPURAM
            - 679 338.
    119     HABEEBA KOORI
            W/O.MUHAMMED RASHEED.V., POTHUKUNDU, PERINTHATTIRI
            P.O., MAKKARAPARAMBU, MALAPPURAM DISTRICT - 676
            507.
    120     HASSANKUTTY
            S/O.MOOSA, POOTTENGAL HOUSE, KALPAKANCHERI P.O.,
            KALPAKANCHERI, TIRUR TALUK.
    121     SAJUDHEEN MUSLIYAR
            S/O.MUTTIKKAL ABDU, MUTTIKKAL HOUSE, EDAYOOR P.O.,
            ATHIPPATTA, TIRUR TALUK, MALAPPURAM DISTRICT.
    122     MUHAMMED RASHEED
            S/O.YOOSAF, CHEMMALASSERI P.O., PULAMANTHOLE - 679
            323.
    123     ALI
            S/O.MUHAMMED, ALUKKAL HOUSE, KANMANAM AMSOM DESOM,
            MALAPPURAM DISTRICT.
    124     IBRAHIMKUTTY
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            AGED 58 YEARS, S/O.RAYAN HAJI, CHERUVARA HOUSE,
            KANMANAM AMSOM, KURUNKAD DESOM, TIRUR TALUK,
            MALAPPURAM DISTRICT.
    125     IBRAHIM.A.
            S/O.SAIDALAVI, P.O.KANMANAM, KURUMKAD, TIRUR TALUK,
            MALAPPURAM DISTRICT.
    126     KUNHIMUHAMMED
            S/O.KOYA, THARANNILATH HOUSE, KANMANAM, KURUNGAD,
            P.O.KANMANAM, TIRUR TALUK, MALAPPURAM DISTRICT.
    127     MUHAMMED RAFI NEDULI
            S/O.MUHAMMEDKUTTY MUSLIYAR, NANNAMBRA EAST,
            THEYYALINGAL P.O. - 676 320.
    128     MUSTHAFA
            S/O.CHERIYAMUHAMMED, THANKAYATHIL HOUSE,
            IRINGATTIRI P.O., KARUVARAKUNDU, NILAMBUR TALUK,
            MALAPPURAM DISTRICT.
    129     AYISHUMMA
            W/O.HAMSA (LATE), THONIKKADAVATH HOUSE ANANTHAVOOR
            P.O., PATTARNADAKKAVU, MALAPPURAM DISTRICT - 676
            301.
    130     NOUSHAD KALIYATH
            AGED 37 YEARS, S/O.KOYANNI KALIYATH, IRIMBILIYAM
            P.O.,M VALANCHERI, MALAPPURAM DISTRICT.
    131     SAITHALAVI
            S/O.POOKOTTUKULAM MAMMAD, CHUNDAMPATTA P.O.,
            KULUKALLOOR VIA., PALAKKAD DISTRICT - 679 337.
    132     MUHAMMEDALI.C.
            S/O.MUHAMMEDKUTTY, CHOLAYIL HOUSE,
            P.O.THATHANAMPULLI, PALAKKAD DISTRICT.
    133     IBRAHIM
            S/O.PARERUKUZHI KUNHAMMU, CHUNDAMBATTA P.O.,
            KULUKKALLUR VIA, PALAKKAD DISTRICT - 679 337.
    134     ATTAKOYA THANGAL
            S/O.ABDUSWALIH KOYA THANGAL, ODUVILTHODI HOUSE,
            CHUNDAMBATTA P.O., KULUKKALLUR VIA, PALAKKAD
            DISTRICT - 679 337.
    135     FOUSIYA
            W/O.IBRAHIM SAEEDI, MADURAKKARIYAN HOUSE,
            VELUMBIYAMPADAM, BOOTHANAM P.O., POTHUKALLU,
            NILAMBUR TALUK.
    136     K.P.YOONUS
            S/O.SAIDALIKUTTY, KADALUNDI NAGARAM, PIN - 673 314.
    137     K.P.KOYAMON
            S/O.MOIDEENKUTTY, KADAKUNDI NAGARAM, ANANGADI
            BEACH, MALAPPURAM DISTRICT - 673 314.
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    138     MUHAMMED SHAFEEQ
            MAMMI HAJI, THEKKANCHERI PURAKKALATHIL, KODUMUDI,
            VALIYAKUNNU P.O., MALAPPURAM - 676 552.
    139     JAMALUDHEEN
            S/O.MOIDU, THEKKANCHERI PURAKKALATHIL HOUSE,
            KODUMUDI, VALIYAKUNNU P.O., MALAPPURAM - 676 552.
    140     KUNHIKKAMMAD
            S/O.MOIDU, THEKKANCHERI PURAKKALATHIL HOUSE,
            KODUMUDI, VALIYAKUNNU P.O., MALAPPURAM - 676 552.
    141     VATTANAMTHODI ABDURAHIMAN
            S/O.KUNHIMUHAMMED, VILAYOOR P.O., PALAKKAD
            DISTRICT.
    142     KADEEJA
            W/O.PATHIRAPPALLI ASEES, MOORKKANAD P.O. - 679 338.
    143     SHOUKATH.T.T.
            S/O.KUNHIMUHAMMED, THARATHODI HOUSE, VENGAD P.O.,
            MALAPPURAM DISTRICT - 679 338.
    144     ABDUL AZEEZ
            S/O.ABDURAHIMAN, KALLANKUNNAN HOUSE, IRINGATTIRI
            P.O., KARUVARAKUNDU, NILAMBUR TALUK, MALAPPURAM
            DISTRICT.
    145     KUTTEPARAMBIL ABDU
            S/O.KUTTEPARAMBIL SAITHALI, CHEMBRA P.O., PALAKKAD
            DISTRICT - 679 304.
    146     THUDIMMAL HILAL
            S/O.ALIKUTTY, IRIMBILIYAM POST, VALANCHERI VIA,
            MALAPPURAM DISTRICT - 679 572.
    147     T.T.MANSOOR ALI
            S/O.YAHU KURIKKAL, THUPPAM THAZHATH HOUSE, VENGAD
            P.O., MALAPPURAM DISTRICT - 679 338.
    148     KADEEJA.U
            W/O.R.V.HAMSA, RAYAN MARAKKAR VEETTIL HOUSE,
            P.O.THOZHUVANOOR, VIA.VALANCHERI.
    149     MUSTHAFA
            KOPPAN HOUSE, KALLADIPPARA P.O., PATTAMBI,
            PALAKKAD, ONGALLUR VILLAGE.
    150     MUHAMMED HASSAN
            PULIKKAL HOUSE, KUTTALLOOR P.O., KUMBIDI VIA.,
            PALAKKAD DISTRICT - 679 554.
    151     E.P.ABOOBACKER BAKHAVI
            S/O.HAMSA, IRIYATHUMPARAMBIL VEEDU,
            P.O.NATYAMANGALAM, CHUNAMPATTA, PATTAMBI, PALAKKAD
            DISTRICT.
    152     JAMEELA
            W/O.MUHAMMED HAJI, PARAMBATT HOUSE, THEKKUMMURI,
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            KANMANAM P.O., TIRUR TALUK.
    153     YOONUS FAISI
            S/O.HAMSA, CHAKKIPARAMBIL HOUSE, ANAMANGAD,
            MANALAYA P.O., PERINTHALMANNA TALUK.
    154     KUNHEENKUTTY
            S/O.MOIDEEN, KALLADA HOUSE, ATHAVANAD, ATHAVANAD
            P.O., MALAPPURAM DISTRICT.
    155     RAHIB
            S/O.MUHAMMED HAJI, KAVILKANDI HOUSE, FAROOQUE
            COLLEGE P.O., KOZHIKODE TALUK, KOZHIKODE DISTRICT.
    156     SULAIKHA
            W/O.MUHAMMED ASHRAF, THALIKAPARAMBIL HOUSE,
            KANMANAM, KANMANAM P.O., MALAPPURAM DISTRICT - 676
            556.
    157     KADER HAJI
            S/O.KUNHAHAMEED, PARAMBATTU HOUSE, PARAMMAL ANGADI
            P.O., MALAPPURAM DISTRICT.
    158     ABOOBACKER SIDHEEQUE.K.
            AMNA MAHAL, PULPARAMBU, KACHERIKKUNNU, POKKUNNU,
            KOZHIKODE - 673 007.
    159     ABDURAHIMAN SAEEDI
            S/O.ABDULLA, KURUKKAN HOUSE, VELLIYANCHERI,
            VELLIYANCHERI P.O., PERINTHALMANNA TALUK.
    160     ASSAINAR
            S/O.KUTTY MAMMU, PUTHULLI HOUSE, NADUVATTOM P.O.,
            PATTAMBI.
    161     M.IBRAHIM MOULAVI
            S/O.MOIDU, MANAMULLI HOUSE, P.O.KEEZHUMURI,
            VIA.PALASSERI, PALAKKAD DISTRICT.
    162     ASHRAF
            W/O.KUNHIMUHAMMED, AGED 32 YEARS, POOLANTHARAKKAL
            HOUSE, P.O.KALLUR, THRISSUR DISTRICT - 679 562.
    163     MUHAMMEDUNNI
            AGED 59 YEARS, S/O.AVARANKUTTY, VALANGATTIL HOUSE,
            KOCHANNUR P.O., THRISSUR DISTRICT - 679 562.
    164     SAJITHA
            AGED 33 YEARS, D/O.ALAVI, NADUKANDATHIL HOUSE,
            PO.VALAVANNUR, MALAPPURAM DISTRICT - 676 551.
    165     FATHIMA
            AGED 48 YEARS, W/O.ALAVI, KAVUMPURATH HOUSE,
            KANMANAM P.O., MALAPPURAM DISTRICT - 676 551.
    166     RAMLA HUSSAIN
            W/O.HUSSAIN, KANAKKASSERI HOUSE, KALAKKAD,
            KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DIST.
    167     SUBAIR
                                14


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            W/O.ABDUL KAREEM, PODUVANNI HOUSE, KALANKAVU,
            PANDIKKAD P.O., MALAPPURAM DISTRICT.
    168     M.T.KAMMALI
            S/O.MUHAMMED, CHEMBRA P.O., THIRUVEGAPURA VIA.,
            PALAKKAD DISTRICT.
    169     ASSAINAR.E.P.
            S/O.MUHAMMEDKUTTY, EANGACHALIL PALLIKKARA HOUSE,
            P.O.KIZHUMURI, PULASSERI - 679307, PALAKKAD
            DISTRICT.
    170     ABDUL AZEEZ
            S/O.ASSAINAR MUSLIAR, ALLATHODI HOUSE, KEEZHUMURI
            P.O., PULASSERI - 679 307, PALAKKAD DISTRICT.
    171     KANDAMBADI HAMSA
            S/O.KUNHEEDU, VAZHENGADA P.O., ANAMANGAD VIA. - 679
            357, MALAPPURAM DISTRICT.
    172     KUTTIAALI
            S/O.KUNHAHAMMED, CHORAMBATTA HOUSE, VAZHENGADA P.O.
            679 357, MALAPPURAM DISTRICT.
    173     IBRAHIM MUSLIYAR
            S/O.KUNHIPOKKER, MANDOTTIL HOUSE, CHEROOR P.O.,
            TIRURANGADI TALUK, MALAPPURAM DISTRICT.
    174     MUHAMMED MUSLIYAR.A.
            S/O.ABDUL KHADER, AMBADATH HOUE, MYLAMPADAM,
            PAYYANADA P.O., MANNARKKAD, PALAKKAD DISTRICT.
    175     SAINABA
            W/O.MUHAMMEDALI, THAZHATHODI HOUSE, P.O.CHEMBRA,
            THIRUVEGAPPURAM, PATTAMBI TALUK.
    176     MUHAMMEDALI.K.P.
            S/O.MUHAMMED @ KUNHAPPA HAJI KUTTAPULAVI HOUSE,
            VALAPURAM P.O., MALAPPURAM DIST - 679 323.
    177     ABDUL RAHIMAN.P.
            S/O.HYDROSEKUTTY MUSLIYAR, PULIKKAL HOUSE, KUDALLUR
            P.O. - 679 554.
    178     ABDURAHIMAN.P.
            PARAMMAL HOUSE, MEZHATHOOR P.O., PALAKKAD DISTRICT.
    179     THERAMBATH ABDUL KASIM
            S/O.KUNHAMMAD (LATE), THERAMBATH HOUSE,
            MANGATTUPULAM, KODOOR P.O., MALAPPURAM DISTRICT -
            676 504.
    180     P.ABDUL AZEEZ
            S/O.VEERANKUTTY, PERINGODAN HOUSE, VENGAD P.O. -
            679 338.
    181     MOIDU.P.
            PARAPPALLATH HOUSE, P.O.VANGAD, KOLATHUR VIA.,
            MALAPPURAM DISTRICT.
                                15


OP (C)No. 388 of 2019

    182     SIDHEEQUE MUSLIYAR.P.
            MEENANAIKKOTTIL HOUSE, PATTITHARA P.O., ALOOR,
            THRITHALA.
    183     USMAN
            S/O.MUHAMMED, ENANTHODI HOUSE, PAYYANAD AMSOM,
            THOTTUPOYIL DESOM, ERNAD TALUK.
    184     SAIDALAVI RAHMANI
            S/O.KUNJIMUHAMMED, VAZHAYIL VEEDU, VENGAD,
            KEEZHMURI, MOORKKANAD, PERINTHALMANNA, MALAPPURAM
            DISTRICT.
    185     YOOSAF SAQUAFI
            S/O.HAMSA, MUNDAN PARAMBIL HOUSE, MULAYANKAV,
            MULAYANKAV P.O., OTTAPPALAM TALUK.
    186     RASHEED.C.P.
            S/O.ABDU HAJI, CHELATH PATTAMMARTHODI HOUSE,
            ATHIPPATTA, EDAYUR P.O., TIRUR TALUK, MALAPPURAM
            DISTRICT.
    187     IBRAHIM SAHDI
            S/O.ABDURAHIMAN, MADURAKARIYAN HOUSE,
            VELUMBIYAMPADAM, POTHUKALLU P.O., NILAMBUR TALUK,
            MALAPPURAM DISTRICT.
    188     ABDURAHIMAN AHSANI
            S/O.MOIDEEN MUSLIYAR, LAIBBAK MANZIL HOUSE,
            KOOTTASERI, ELANKUR P.O., ERNAD TALUK, MALAPPURAM
            DISTRICT.
    189     NAFEESA
            W/O.MUHAMMED, KOZHINHIPARAMBIL HOUSE, CHOORAKKODE
            P.O., OTTAPPALAM TALUK, PALAKKAD DISTRICT.
    190     VELLADATH SULAIMAN
            S/O.SAIDALAVI, EDAKKULAM P.O., THIRUNAVAYA AMSOM,
            TIRUR TALUK.
    191     ABDULKHADAR
            AGED 32 YEARS, S/O.MUHAMMED, KOLMANNIL HOUSE,
            CHELAKKAD AMSOM, THIRNARAYANAPURAM DESOM,
            PERINTHALMANNA.
    192     K.V.UMMDER
            S/O.HASSAN, KULANGARA VEETTIL HOUSE, POOKKAYIL
            BAZAAR P.O., PERUVAZHIYAMBALAM, TIRUR TALUK,
            MALAPPURAM DISTRICT.
    193     ABOOBACKER SAKHAFI
            S/O.ALIKKOYA, SRAMBIKKAL KALATHODIKA HOUSE, AKODE
            P.O., MALAPPURAM DISTRICT.
    194     SULAIKHA
            W/O.MOIDEEN LATE, KOZHINHIPARAMBIL HOUSE,
            CHOORAKKODE P.O., KUTTIPPURAM, MALAPPURAM DIST.
                                16


OP (C)No. 388 of 2019

    195     RAMLATH
            W/O.ABOOBACKER SIDHEEQUE, IRAKKINGAL HOUSE,
            CHOORAKKODE P.O., OTTAPPALAM TALUK, MALAPPURAM
            DISTRICT.
    196     MUHAMMED
            S/O.HABEE, POYITHAYIL HOUSE, PURAMANNOOR P.O.,
            TIRUR TALUK, MALAPPURAM DISTRICT.
    197     MUHAMMED NAZEER
            S/O.KUNHAHAMMED @ KUHAPPU, POTTARATH HOUSE,
            KOLAMANGALAM, VALANCHERY P.O., TIRUR TALUK,
            MALAPPURAM DISTRICT.
    198     HARIS
            S/O.HAMZA, MANUMULLI HOUSE, ALIPARAMBA P.O.,
            VATTAPPARAMB, PERINTHALMANNA TALUK, MALAPPURAM
            DISTRICT.
    199     ABDUL MAJEED.V.
            S/O.HYDROSE VALAMIKKAL, 22/3, CPWD QUARTERS,
            ANNANAGAR, CHENNAI - 600 040, TAMILNADU.
    200     ASHRAF
            S/O.ABDU HAJI, ISHTIKA PARAMBIL HOUSE, PERINTHALLUR
            P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
    201     ABDUL AZEEZ
            S/O.ABDURAHIMANKUTTY, PULIYULLAKANDIYIL HOUSE,
            AKODE, KARUMARAKKAD P.O., MALAPPURAM DISTRICT.
    202     SAIDALIKUTTY
            S/O.ALAVIKUTTY, PRINGODAN VEEDU, PERINTHALMANNA,
            MALAPPURAM DIST.
    203     M.HAMSA
            S/O.AYAMU, MOOCHIKOOTTATHIL HOUSE, THUDIKKAL P.O.,
            VILAYUR WEST, PATTAMBI, PALAKKAD DIST.
    204     MARAKKAR MASTER.C.
            S/O.C.ALAVI, PERUMANNOOR, VALANCHERY, MALAPPURAM.
    205     MOIDEENKUTTY
            S/O.NEENAMUTTY, THAYYILPANDA PARAMBIL HOUSE,
            PARAMMALANGADI P.O., TIRUR TALUK, MALAPPURAM
            DISTRICT.
    206     THAHIR
            AGED 34 YEARS, S/O.SHAMSUDHEE, KAYATHINGAL HOUSE,
            KARUMARAKKAD, AKKODE P.O.
    207     ABID.P.
            S/O.MAMMU, PUTHIPRA HOUSE, MANIYAMKAD, NADUVATTOM
            P.O., MALAPPURAM DIST.
    208     MOIDEEN
            S/O.KUNJAHAMMED, PARAMPATT HOUSE, PARAMMALANGADI
            P.O., MALAPPURAM DIST.
                                17


OP (C)No. 388 of 2019

    209     MUHAMMEDALI SAKHAFI
            POONATHODI HOUSE, VENGAD P.O., KARAPARAMBA,
            KULATHUR VIA., MALAPPURAM DIST.
    210     NAJMUDHEEN.K.P.
            S/O.MUHAMMED.K.P., KANAKKODI PALAKANDATHIL HOUSE,
            PURAMANNUR P.O., MALAPPURAM.
    211     SAIDALAVI BAQAVI
            KOOTTAPILAVI HOUSE, P.O.VALAPURAM, PULAMANTHOL.
    212     MUHAMMED @ KUNHIMAN
            S/O.ABDULLA HAJI, THARAKKAL HOUSE, VALANCHERI,
            MALAPPURAM.
    213     MOIDEENKUTTY MUSLIYAR
            S/O.MOIDEENKUTTY MUSLIYAR, MUTTIKKAL HOUSE, EDAYOOR
            P.O., TIRUR TALUK, MALAPPURAM DIST.
    214     K.S.MUHAMMED HAJI
            S/O.SAIDALI, KALLINGAL HOUSE, EDAYUR P.O., TIRUR
            TALUK, MALAPPURAM DISTRICT.
    215     ALAVIKUTTY MUSLIYAR
            PARAMBATT HOUSE, P.O.KALACHAL, ALAMKODE.
    216     PATHEYI.P.
            AMNA MAHAL, PULPARAMB, KACHERIKUNNU, PO POKKUNNU,
            KOZHIKODE.
    217     JAMSHIYA.P.
            AMNA MAHAL, PULPARAMB, KACHERIKUNNU, PO POKKUNNU,
            KOZHIKODE.
    218     HAMSA
            S/O.MUHAMMED, IYYANDATH HOUSE, THALAMUNDA, EDAPPAL
            P.O., PONNANI TALUK, MALAPPURAM DISTRICT.
    219     HUSSAIN
            S/O.MUHAMMED, IYYANDATH HOUSE, THALAMUNDA, EDAPPAL
            P.O., PONNANI TALUK, MALAPPURAM DISTRICT.
    220     ABDUL RASHEED
            S/O.RAYINKUTTY, CHELATH PATTAMMARTHODY HOUSE,
            ATHIPPATTA, EDAYOOR P.O., TIRUR TALUK, MALAPPURAM
            DISTRICT.
    221     RAFFI
            S/O.ABDU HAJI, ARIYALIL PANTHAPULAKKAL HOUSE,
            KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
    222     KADIYAMMU
            W/O.ABDU HAJI, ARIYALIL PANTHAPULAKKAL HOUSE,
            KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
    223     ABDU HAJI
            S/O.ALAVI PANTHAPULAKKAL HOUSE, KAZHUTHALLOOR,
            KUTTIPPURAM P.O., TIRUR TALUK, MALAPPURAM DISTRICT.
    224     NASEEF.K.
                                18


OP (C)No. 388 of 2019

            S/O.MUHAMMED ABDUSSALAM.K., PARAMBATT PARAMBA
            HOUSE, KONDOTTY P.O.
    225     THUDIMMAL AYISHA
            D/O.ALIKUTTY, VELIKULAM, P.O.IRIMBLIYAM, VIA
            VALANCHERI, MALAPPURAM DISTRICT.
    226     M.N.MUHAMMED HAJI
            S/O.KOYANNIKUTTY HAJI, MAMPULLI NHALIL HOUSE,
            THRITHALA SOUTH, P.O.THRITHALA, PALAKKAD DIST.
    227     ASSAIN.M.P.
            S/O.MARAKKAR, MULLAPPALI HOUSE, CHAPPANANGADI P.O.,
            KOTTAKKAL, MALAPPURAM DIST.
    228     ABDURAHIMAN.T.
            S/O.KUNHIMUHAMMED, THARAYIL HOUSE, UMMATHOOR,
            P.O.KOTTOOR, MALAPPURAM DIST.
    229     R.V.HAMSA
            S/O.BAVAKUTTY, RAYIN MARAKKARVEETTIL HOUSE,
            P.O.THOZHUVANUR.
    230     NAMBAN KUNNATH PATHUMMA
            D/O.SULAIMAN, CHERAKKAPARAMB P.O., MALAPPURAM DIST.
    231     THOTTIVALAPPIL RAYINKUTTY
            S/O.KUNHAHAMMED, P.O.VENGAD.
    232     SAINUDHEE
            S/O.THOTTIVALAPPIL ALAVI, P.O.VENGAD.
    233     THOTTIALAPPIL IYYARUTTY
            D/O.MUHAMMED, P.O.VENGAD.
    234     THOTTIVALAPPIL ALAVI
            S/O.KUNHAHAMMED, P.O.VENGAD.
    235     KILICHODY MUHAMMED ALIAS KUNHIPPA
            62 YEARS, S/O.SAIDALAVI, KOLATHUR AMSOM DESOM,
            PERINTHALMANNA TALUK.
    236     KUNHIMUHAMMED
            S/O.MAMMEDKOYA, KUNNUMMAL HOUSE, AKODE,
            KARUMARAKKAD P.O., ERNAD TALUK, MALAPPURAM DIST.
    237     MUHAMMED HAJI
            S/O.KUNHEEN, MELMANNEKKARA HOUSE, ATHAVANAD P.O.,
            TIRUR TALUK, MALAPPURAM DIST.
    238     MUHAMMEDKUTTY
            S/O.MAMMOOTTY, MULLAN MADAKKAN HOUSE, PARAPPOOR,
            VILAYIL P.O, MALAPPURAM DISTRICT.
    239     ABDUL MAJEED BHAKHAVI
            AGED 33 YEARS, S/O.MOIDEEN MUSLIYAR, PUTHIYAKATH
            HOUSE, PILAKKAL, PAYYANAD P.O., MANJERI - 676 122,
            MALAPPURAM DISTRICT.
    240     JUVAIRIYA.M.P.
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OP (C)No. 388 of 2019

            AGED 25 YEARS, W/O.ABDUL MAJEED BHAKHAVI,
            PUTHIYAKATH HOUSE, PILAKKAL, PAYYANAD P.O., MANJERI
            - 676 122, MALAPPURAM DISTRICT.
    241     HAIDARALI
            AGED 52 YEARS, S/O.MUHAMMED, KINANGADAN HOUSE,
            PO.KULATHOOR, PIN - 679 338, MALAPPURAM DIST.
    242     ASHIF
            AGED 22 YEARS, S/O.MOIDUTTY HAJI, CHEMBATHAYIL
            HOUSE, P.O.KALLOOR, PIN - 679 562, THRISSUR
            DISTRICT.
    243     MOIDUTTY HAJI
            AGED 64 YEARS, S/O.MUHAMMEDUNNI, CHEMBATHAYIL
            HOUSE, P.O.KALLOOR, PIN - 679 562, THRISSUR
            DISTRICT.
    244     MUJEEB RAHMAN
            AGED 36 YEARS, S/O.ALAVI, ILLATHODI HOUSE,
            P.O.KULATHOOR, PIN - 679 338, MALAPPURAM DISTRICT.
    245     USMAN.K.O.
            AGED 43 YEARS, S/O.KUNHIMON HAJI, OLANGATTIL HOUSE,
            PUNNAYOOR, PIN - 679 562, THRISSUR DISTRICT.
    246     ARIFA
            AGED 26 YEARS, W/O.USMAN, KUNNATH HOUSE,
            P.O.VALAVANNOOR, PIN - 676 551, MALAPPURAM
            DISTRICT.
    247     K.MOOSA MUSLIYAR
            S/O.MUHAMMEDKUTTY, KOLANI HOUSE, P.O.VAZHAMBURAM,
            PALAKKAD, PIN - 678 595.
    248     BEERANKUTTY KOTTAKKARAN
            P.O.PANG - CHENDY, VIA. KOLATHUR, MALAPPURAM
            DISTRICT.
    249     HAMSA
            S/O.HAIDAR, CHETAPPULIKKAL, P.O.PANG-CHENDY,
            VIA.KOLATHUR, MALAPPURAM DISTRICT.
    250     PARAMMAL ALI KUTTY
            S/O.ALAVI HAJI, P.O.KIZHUMURI, VIA PULASSIRI,
            PATTAMBI TALUK.
    251     EESSA
            S/O.AHAMMADU KUTTY, AZHAVANKANDATHIL HOUSE,
            P.O.NADUVATTAM, PATTAMBI TALUK.
    252     IBRAHIM
            S/O.ALAVI HAJI PARAMMAL HOUSE, KIZHUMURI P.O., VIA
            PULASSIRI.
    253     BUSHRA.K.E.T.
            D/O.MUHAMMEDKUTTY @ MANU, KOTTAMPARA
            ERANIKKATTUTHODI, EDAYUR NORTH, MALAPPURAM
                                       20


OP (C)No. 388 of 2019

             DISTRICT.
    254      P.VEERAN
             S/O.LATE MUHAMMED, PERUMBALLI VEEDU, P.O.VILAYOOR
             WEST, PIN - 679 309, PATTAMBI, PALAKKAD DISTRICT.
    255      MAIMOONA
             W/O.LATE HAMZA, KANDAMPPAD HOUSE, VAZENKADA P.O.,
             ANAMANGAD, MALAPPURAM DISTRICT, PIN - 673 640.
    256      MUHAMMED JABIR.K.
             W/O.LATE HAMZA, KANDAMPPAD HOUSE, VAZENKADA P.O.,
             ANAMANGAD, MALAPPURAM DISTRICT, PIN - 673 640.
    257      BUSHRA
             W/O.RAFEEQUE AHAMMED, PARAKULAVAN HOUSE, ALIPPARAMB
             P.O., PERINTHALMANNA, MALAPPURAM DIST., PIN - 679
             357.
    258      SABIRA
             W/O.ABBAS, POOTHAKKODAN HOUSE, CHETHALOOR P.O.,
             PALAKKAD DIST., PIN - 678 609.
    259      JUVAYRIYA
             W/O.ABDUL RAOOF, POOKODAN HOUSE, MUTHIRMANNA,
             THAZHEKKODEL P.O., PERINTHALMANNA, PIN - 679 357.
    260      FATHIMA
             W/O.LATE MUHAMMED HAJI, MELMANNEKKARA HOUSE,
             THEKKEKULAMBIL, ATHAVANAD P.O., TIRUR TALUK,
             MALAPPURAM DIST., PIN - 676 310.
    261      SALMANFAREES
             S/O.LATE MUHAMMED HAJI.M.M., MELMANNEKKARA HOUSE,
             THEKKEKULAMBIL, ATHAVANAD P.O., TIRUR TALUK,
             MALAPPURAM DISTRICT, PIN - 676 310.
    262      MUBASHIRA
             W/O.ZAINUL ABID, KOORIPARAMBIL HOUSE, VATTAPPARA,
             MALAPPURAM - 695 028.
    263      ABDUL KADER HAJI
             59 YEARS, S/O.MUNHAKKAL AHAMMED, KUTTIPPURAM DESOM,
             TIRUR TALUK, REP. BY POWER OF ATTORNEY HOLDER
             CHERIYA IMBICHIKOYA THANGAL, S/O.USSAMSIYAKATH
             KUNHIKOYA THANGAL, PACHATIRI AMSOM- DESOM, TIRUR
             TALUK, PIN - 676 105.
    264      POTHIPURATH SAIDALI HAJI
             65 YEARS, S/O.BAVA, THAVANOOR AMSOM AND POST,
             MOOVAMKARA DESOM, PONNANI TALUK, PIN - 679 573.
      THIS    OP   (CIVIL)      HAVING     COME   UP    FOR    ADMISSION   ON
23.06.2022,     THE     COURT    ON   THE    SAME      DAY    DELIVERED    THE
FOLLOWING:
                                  21


OP (C)No. 388 of 2019

                          C.S DIAS,J.
                      ---------------------------
                   OP (C)No. 388 of 2019
                     -----------------------------
            Dated this the 23rd day of June, 2022.

                          JUDGMENT

The original petition is filed assailing the order passed in Insolvency Petition No.1/2016 (Ext P1) by the Court of the Subordinate Judge, Tirur, dismissing the petition for non-prosecution.

2. The legal position regarding the dismissal of an Insolvency Petition for non-prosecution is no longer res integra in view of the declaration of law by this Court in Pegadan Abdusalim vs Kannanthodi Bushra and another [ 2022 (1) KHC 555], which reads thus:

"4. The Insolvency Court has committed a very serious mistake by dismissing an insolvency petition for non- prosecution and thereby defeated its legal consequences over the property, which was submitted to its jurisdiction. It is true that there is no challenge against the dismissal of insolvency petition for non-prosecution. But, there is no provision for dismissal of an insolvency petition for non-prosecution or for non-appearance of debtor petitioner. Unlike a civil suit, insolvency proceedings cannot be withdrawn without the leave of the court either by the debtor petitioner or by the creditor petitioner. The restriction imposed under Section 14 of the Insolvency Act mandating leave of court for withdrawal of a petition presented by the debtor or a creditor should be 22 OP (C)No. 388 of 2019 read along with Section 16 and 17 of the Act. By virtue of Section 16 of the Act, the Insolvency Court can substitute any creditor to whom the debtor may be indebted in the place of original petitioner when it is found that the petitioner does not proceed with the case with due diligence. Section 16 is a special provision authorising the Insolvency Court to substitute any other creditor in the place of original petitioner so as to proceed with the matter, for which, there need not be any application from any of the parties. The Insolvency Court can do it by itself or at the instance of any of the parties. Likewise, Section 17 is yet another special provision,which enables the court to proceed with the insolvency proceedings even after the death of debtor for the purpose of revitilisation and distribution of the property of the debtor. This would show the extra ordinary jurisdiction vested with the Insolvency Court to deal with the property of a debtor for safeguarding the interests of various creditors. By virtue of Section 4 of the Act, the Insolvency Court will have full power to decide all questions of title or claim of priority of any nature, which may arise in the case of insolvency inclusive of a liability crystallized into a decree. The court can dismiss a debtor petition when it is found not in accordance with the mandate under Section 10 or for the reasons enumerated under Section 25 of the Act that the debtor is able to pay off his debts without the intervention of Insolvency Court or on any other sufficient grounds. If there is no dismissal either under Section 10 or under Section 25, the court is bound to pass an order of adjudication. An application can be maintained by a creditor when there is an "act of insolvency", which is a condition precedent. But insofar as a debtor petition is concerned, he is bound by Section 10 of the Act and he can maintain an insolvency petition only on the grounds specified therein, which are extracted below for reference:
"10. Conditions on which debtor may petition - (1) A debtor shall not be entitled to present an insolvency petition, unless he is unable to pay his debts; and
(a) his debts amount to five hundred rupees; or
(b) he is under arrest or imprisonment in execution of the decree of any court for the payment of money; or
(c) an order of attachment in execution of such a decree has been made, and is subsisting, against his property.
23 OP (C)No. 388 of 2019
(2) A debtor in respect of whom an order of adjudication made under this Act has been annulled, owning to his failure to apply, or to prosecute an application for his discharge, shall not be entitled to present an insolvency petition without the leave of the Court by which the order of adjudication was annulled. Such Court shall not grant leave unless it is satisfied either that the debtor was prevented by any reasonable cause from presenting or prosecuting his application, as the case may be or that the petition is founded on facts substantially different from those contained in the petition on which the order of adjudication was made."

5. A conjoint reading of Sections 10 and 25 of the Act would show that a debtor petition can be dismissed only on non-compliance of requirements under Section 10 or on the reasons enumerated under Section 25 of the Act. There cannot be a dismissal for non- prosecution and it is against the very spirit of the Act, especially Sections 14, 16 and 17 of the Act. The Insolvency Act is really a social legislation to protect the interests of creditors and debtors as well based on the principle of securing personal liberty and freedom to a debtor and at the same time to discharge the liability to the creditors proportionately out of the estate of the debtor. When a debtor petition is submitted, all the properties - immovable or movable would stand submitted to the jurisdiction of Insolvency Court and thereafter the Insolvency Court would stand stepped into the shoes of debtor with all his rights, interests and ownership over the said property so as to enable proportionate distribution of properties to the creditors, for which, even the question of title, claim of priority or any other question pertaining to the property can be decided by the Insolvency Court by virtue of the powers under Section 4 of the Act. An interim Receiver as mandated under Section 20 of the Act has to be appointed for safeguarding the movable or immovable property of the debtor, capable of taking possession by the Receiver. After the submission of the property under a debtor petition to the jurisdiction of Insolvency Court, the property will stand vested with the jurisdiction of Insolvency Court in all respects. Hence there cannot be dismissal of the insolvency petition either for non-prosecution or for non-appearance of petitioner/debtor. This might be the 24 OP (C)No. 388 of 2019 reason why the legislature has incorporated provision for obtaining leave of court even in the case of withdrawal. When it was not prosecuted with due diligence or non-appearance of petitioner, the Insolvency Court has to follow the mandate under Sections 16 and 17 of the Act and to proceed further in the matter till the completion of distribution of property and cannot pass any order of dismissal for non- prosecution or for non-appearance of the petitioner. Hence, the order of dismissal of the insolvency petition for non-prosecution is without any jurisdiction and against the provisions contained in the Act, which would certainly offend the mandate under Sections 16 and 17 of the Act and hence non est in the eye of law. Necessarily, there need not be any challenge against the abovesaid order, which is non est in the eye of law and the insolvency proceedings are deemed to be continued irrespective of order of dismissal for non-prosecution before the concerned Insolvency Court and all the movable and immovable properties of the debtor will stand continued to be vested with the jurisdiction of the Insolvency Court".

4. Heard Sri.P.Martin Jose, the learned counsel appearing for the petitioner. Even though notice has been served on the respondents, there is no appearance for them.

5. In the light of the above exposition of law by this Court, Ext P1 order is non-est and unsustainable in law.

Hence, in exercise of the supervisory powers of this Court under Article 227 of the Constitution of India, this original petition is allowed by setting aside Ext P1 order.

25 OP (C)No. 388 of 2019

The Insolvency Petition No.1/2016 is restored to file of the court below. The court below is directed to proceed and decide the insolvency petition, in accordance with law.

The original petition is ordered accordingly.

sd/-

sks/23.06.2022                      C.S.DIAS, JUDGE
                                     26


OP (C)No. 388 of 2019



                        APPENDIX OF OP(C) 388/2019

PETITIONER EXHIBITS
EXHIBIT P1          TRUE COPY OF ORDER DATED 16/11/2018 IN
                    I.P.NO.1 OF 2016 OF THE SUB COURT, TIRUR.
EXHIBIT P2          TRUE COPY OF I.A.NO.1588 OF 2018 DATED IN
                    I.P.NO.1 OF 2016 FILED BEFORE THE SUB
                    COURT, TIRUR.