Section 6(4) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
(4)Where within a period of five days the session is held at one place and the meeting of a Committee is held at some other place, the travelling allowance admissible to a member attending the session and a meeting of the Committee shall be restricted to the travelling and daily allowance admissible for a direct journey from the place of meeting of a Committee or session to the second place of meeting of a Committee or session or [vice versa].
