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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(c) in The Oilfields (Regulation and Development) Amendment Act, 2025

(c)in sub-section (3),––
(i)for the words “crude oil, casing-head condensate or natural gas”, the words “mineral oils” shall be substituted;
(ii)for the words “petroleum or natural gas, or both”, the words “mineral oils” shall be substituted;