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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(6)(vi) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vi)The access to the basement shall be separated from the main and alternate staircase providing access and exit from higher floors, where the stair-case serving as a fire separation from the basement floor and higher floors.