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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(ii) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019

(ii)The claim for the outdoor medical expenses shall be supported by the Doctor's prescription alongwith the original cash memos or bills for treatment by the Doctor and purchase of medicines.