Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 74 in The Gujarat Provincial Municipal Corporations Act, 1949

74. Mode of executing contracts.

(1)The mode of executing contracts under this Act shall be as prescribed by rules.
(2)No contract which is not made in accordance with the provisions of this Act, and the rules shall be binding on the Corporation.