Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(ii) in Bihar Mines & Geology Inspector Service Rules, 2009 (ii)The State Government shall have powers to post or depute any member of this service on any ex-cadre post in accordance with his seniority.
