Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(q) in Bihar Agricultural and Rural Area Development Agency Act, 1978 (q)undertake resettlement of the population displaced by any dams, reservoirs, bridges, roads or factories constructed by it;
