Section 222 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
222. Pile testing.
- The employer shall ensure at a construction site of a building or other construction work that,-(a)the testing of pile is conducted under the supervision of a responsible person for such testing;(b)All practicable measures like displaying of warning notices, barricading the area and other similar measures are taken to protect the area where the pile testing is carried out; and(c)Entry to a pile testing area is prohibited to general pub lie to ensure safety.
