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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(8) in Orissa News Media Accreditation Rules, 2006

(8)The decision of the Committee shall be taken as per the Orissa News Media Accreditation Rules, 2006, but in case of disagreement the decision shall be taken on the basis of majority of the members present and voting in the meeting subject to approval of the Government.