Supreme Court - Daily Orders
Union Of India vs Mankind Farma Limited on 21 July, 2017
ITEM NO.801 COURT NO.1 SECTION -XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 21401/2017
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
MANKIND FARMA LIMITED Respondent(s)
((1)Non-filing of affidavit properly executed-AFFIDAVIT HAS BLANKS
(2)Non inclusion of complete listing proforma filled in, signed in
the paper-books.-UNSIGNED, COL 4 (3)Other-MARGINAL DATES OF
ANNEXURES NOT GIVEN IN LIST OF DATES PAGE NO OF LIST OF DATES
WRONG(4)Other-ATRICLE IS WRONG PAGE NOF OF P-5 AND P-6 IS
WRONG(5)Other-CERTIFICATE IS INCOMPLETE BLANK ON PAGE
251(6)Other-CASE NOS REPETED IN PARA 1 OF T.P. (7)Non-filing of
affidavit containing the statement that the facts stated in the
petition are true to the knowledge,information and belief of the
deponent.- (8)Improper execution of vakalatnama/Memo of
Appearance.-VAK NOT CERTIFIED (9)Non Mentioning of capacity of
executant for signing of vakalatnama-VAK NOT EXECUTED ON HEHALF OF
ALL (10)Non-affixation of Welfare Stamp.- (11)Date(s) of
annexures................do not tally.-P-3 (12)Other-ETC. ETC TO BE
WRITTEN WITH PETITIONER AND RESPONDENT NAME IN ALL SUPREME COURT
DOCUMENTS )
Date : 21-07-2017 This petition was mentioned today.
For Appellant(s) Ms.Pinky Anand, ASG(Mentioned by)
Mr.S.W.A.Qadri, Adv.
Mr.Kirtiman Singh, Adv.
Mr.R.K.Singh, Adv.
Ms.Somya Rathore, Adv.
Mr.G.S.Makker, Adv.
For Respondent(s)
Upon being mentioned the Court made the following
O R D E R
Tag with SLP(C)No.7061 of 2017 and connected matters.
(SATISH KUMAR YADAV) Signature Not Verified Digitally signed by (RENUKA SADANA) AR-CUM-PS SATISH KUMAR YADAV Date: 2017.07.21 17:27:56 TLT ASSISTANT REGISTRAR (N.B: It is stated by the learned ASG that SLP(C)No.7061/17 is Reason:
listed on 24.07.2017)