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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Karnataka - Subsection

Section 93(v) in Karnataka Agricultural Produce Marketing Act 1966

(v)payment of fees and travelling allowances of arbitrators appointed under section 84 [and the members of the Advisory Committee appointed under section 42] [Inserted by Act 17 of 1980 w.e.f. 3.11.1979]; and