Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Bihar - Subsection Section 55(1) in Bihar Hindu Religious Trusts Act, 1950 (1)Unless otherwise provided in this Act, an appeal shall lie to the High Court against every order passed by the District Judge under this Act.
