Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1879] [Entire Act] State of Gujarat - Subsection Section 1879(i) in The Bombay Stamp Act, 1958 (i)In respect of settlement described in A (i)
