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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(4) in The West Bengal Correctional Services Act, 1992

(4)The provisions of sub-sections (2) and (3) shall apply also to a prisoner accommodated in ‘A’ type or ‘B’ type open correctional home, and a prisoner in any type of correctional home shall be permitted to open Savings Bank Account at a nearby post-office providing such facility.