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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(1)The Andhra Pradesh Abnus Leaves Act, 1956 (Act XLIX of 1956) and the Andhra Pradesh Minor Forest Produce (Regulation of Trade) Ordinance, 1970 (Ordinance 5 of 1970) are hereby repealed.