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Delhi High Court - Orders

Commissioner Of Income Tax, ... vs Income Tax Settlement Commission & Anr on 31 January, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~34 to 43
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+       W.P.(C) 708/2014
        COMMISSIONER OF INCOME TAX,
        CENTRAL-III, DELHI                                ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT
        COMMISSION & ANR.                              ..... Respondents
+       W.P.(C) 709/2014
        COMMISSIONER OF INCOME TAX CENTRAL-III       ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+       W.P.(C) 816/2014
        THE COMMISSIONER OF INCOME TAX
        (CENTRAL)-III                                     .... Petitioner
                         versus
        INCOME TAX SETTLEMENT
        COMMISSION & ANR.                              ..... Respondents
+       W.P.(C) 1634/2014
        COMMISSIONER OF INCOME TAX
        (CENTRAL)-III                                ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+       W.P.(C) 5266/2014
        COMMISSIONER OF INCOME TAX(CENTRAL)-III      ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+       W.P.(C) 5267/2014
        THE COMMISSIONER OF INCOME TAX
        CENTRAL-III                                  ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+       W.P.(C) 5268/2014
        THE COMMISSIONER OF INCOME TAX CENTRAL-III ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents

W.P.(C) 708/2014 & other connected matters                    page 1 of 2
 +       W.P.(C) 6560/2016
        THE COMMISSIONER OF INCOME TAX
        (CENTRAL)-III                                             ..... Petitioner
                         versus
        INCOME TAX SETTLEMENT
        COMMISSION & ANR. ..... Respondents
+       W.P.(C) 10758/2016 & CM Appl.42119/2016
        M/S TODAY HOMES & INFRASTRUCTURES (P) LTD. ..... Petitioner
                         versus
        PR. COMMISSIONER OF INCOME TAX
        (CENTRAL)-III & ORS..                    ..... Respondents
+       W.P.(C) 82/2017 & CM Appl.466/2017
        TODAY HOTELS (P) LTD.                                     ..... Petitioner
                         versus
        COMMISSIONER OF INCOME TAX & ORS.                      ..... Respondents

Present:        Mr.Anant Mann, Advocate for the Petitioners.
                Mr.Ruchir Bhatia, Sr.Std.Counsel for the Income Tax Deptt.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                                 ORDER

% 31.01.2019 List on 25th April, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 31, 2019 'hkaur' W.P.(C) 708/2014 & other connected matters page 1 of 2