Delhi High Court - Orders
Commissioner Of Income Tax, ... vs Income Tax Settlement Commission & Anr on 31 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~34 to 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 708/2014
COMMISSIONER OF INCOME TAX,
CENTRAL-III, DELHI ..... Petitioner
versus
INCOME TAX SETTLEMENT
COMMISSION & ANR. ..... Respondents
+ W.P.(C) 709/2014
COMMISSIONER OF INCOME TAX CENTRAL-III ..... Petitioner
versus
INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+ W.P.(C) 816/2014
THE COMMISSIONER OF INCOME TAX
(CENTRAL)-III .... Petitioner
versus
INCOME TAX SETTLEMENT
COMMISSION & ANR. ..... Respondents
+ W.P.(C) 1634/2014
COMMISSIONER OF INCOME TAX
(CENTRAL)-III ..... Petitioner
versus
INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+ W.P.(C) 5266/2014
COMMISSIONER OF INCOME TAX(CENTRAL)-III ..... Petitioner
versus
INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+ W.P.(C) 5267/2014
THE COMMISSIONER OF INCOME TAX
CENTRAL-III ..... Petitioner
versus
INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
+ W.P.(C) 5268/2014
THE COMMISSIONER OF INCOME TAX CENTRAL-III ..... Petitioner
versus
INCOME TAX SETTLEMENT COMMISSION & ANR. ..... Respondents
W.P.(C) 708/2014 & other connected matters page 1 of 2
+ W.P.(C) 6560/2016
THE COMMISSIONER OF INCOME TAX
(CENTRAL)-III ..... Petitioner
versus
INCOME TAX SETTLEMENT
COMMISSION & ANR. ..... Respondents
+ W.P.(C) 10758/2016 & CM Appl.42119/2016
M/S TODAY HOMES & INFRASTRUCTURES (P) LTD. ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX
(CENTRAL)-III & ORS.. ..... Respondents
+ W.P.(C) 82/2017 & CM Appl.466/2017
TODAY HOTELS (P) LTD. ..... Petitioner
versus
COMMISSIONER OF INCOME TAX & ORS. ..... Respondents
Present: Mr.Anant Mann, Advocate for the Petitioners.
Mr.Ruchir Bhatia, Sr.Std.Counsel for the Income Tax Deptt.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 31.01.2019 List on 25th April, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 31, 2019 'hkaur' W.P.(C) 708/2014 & other connected matters page 1 of 2