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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(xxvi) in The West Bengal State Council Of Technical Education Act, 1995.

(xxvi)to provide by regulations, after considering the recommendations of the examination committee, if any, the rates of remuneration to be paid to the paper-setters, moderators, tabulators, examiners, invigilators, supervisors and other employed in connection with the examinations instituted by the Council, and the fees to be paid by the candidates for such examinations;