Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 5 in The Wild Life (Protection) Amendment Act, 2002 5. Amendment of section 4.- In section 4 of the principal Act, in sub- section 1, for clause (bb), the following clause shall be substituted, namely:-" (bb) Honorary Wild Life Wardens;".
