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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(m) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(m)Every student studying in the institution and his/her parents/guardians shall provide the specific affidavits required under clauses (d), (e) and (g) of Regulation 6(1) of these Regulations at the time of admission or registration, as the case may be, during each academic year.