Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 2 in The Punjab Borstal Rules 2. In these rules, unless there is anything repugnant in the subject or context :-(i)"The Act" means the "Punjab Borstal Act, 1926",(ii)"The Director" means the "The Director of Borstal Institution".
