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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(1) in Punjab Jail Manual, 1996

(1)The Deputy Superintendent shall do all acts and things which may be necessary or expedient for ensuring the safe custody of all prisoners at any time received into or confined in the jail, as well as for enforcing and maintaining discipline and order amongst such prisoners and all subordinate officers of the jail at any time serving under his orders or control.