Allahabad High Court
Bachcha Lal Verma vs A.D.J. & Others on 13 August, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 27 Case :- WRIT - C No. - 6785 of 1996 Petitioner :- Bachcha Lal Verma Respondent :- A.D.J. & Others Petitioner Counsel :- V.V.Mishra,R.S.Maurya Respondent Counsel :- S.C.,K.K.Sang1oo Hon'ble Sabha°eet Yadav,J.
List has been revised. No one appears to press this petition. The writ petition is dismissed for want of prosecution. Interim order, if any, stands Vacated. Order Date :- 13.8.2010 SL