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Madras High Court

R.M.K.Engineering College vs Permanent Committee Constituted For on 9 March, 2018

Author: R.Mahadevan

Bench: R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :09.03.2018
CORAM
THE HON'BLE MR.JUSTICE R.MAHADEVAN
W.P.No.29336 of 2004 & W.M.P.No.35614 of 2004

R.M.K.Engineering College
Established by Lakshmikanthammal 
  Educational Trust, rep. by its Chairman,
R.S.M.Nagar, Kavaraipettai-601 206,
Gummidipoondi Taluk, Thiruvallur District.	.. Petitioner 

vs.

1.Permanent Committee Constituted for 
   Fixation of Fee for Private Professional
   Educational Institutions, rep. by its Secretary,
   Higher Education Department, Chennai-600 009.

2.Anna University, rep. by its Registrar,
   Sardar Vallabai Patel Road,
   Guindy, Chennai-600 025.			                     .. Respondents


	Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Certiorarified Mandamus, calling for the records compromised in proceedings No.SFPC/PC/2 on the file of the Permanent Committee Constituted for Fixation of Fee for Private Professional Educational Institutions/first respondent to pass orders within a reasonable time after holding enquiry on the oral representation dated 27.07.2004 as fixed by this Court.

		For Petitioner	:	Mr.R.S.Jeevarahinam

		For R1		:	Mr.C.Munusamy, 
						Special Government Pleader 

		For R2		:	Mr.L.P.Shanmugasundaram
R.MAHADEVAN, J.

sk/abr


O R D E R

When the matter was taken up for consideration, the learned counsel appearing for the petitioner as well as the learned counsel appearing for the respondents jointly submitted that the relief sought for herein has become infructuous and hence, nothing survives for adjudication.

2.Recording the said submission, this writ petition stands closed, leaving it open to the petitioner to approach the present committee, if so desired. No costs. Consequently, connected miscellaneous petition is closed. 09.03.2018 sk/abr To

1.The Secretary, The Permanent Committee Constituted for Fixation of Fee for Private Professional Educational Institutions, Higher Education Department, Chennai-600 009.

2.The Registrar, Anna University, Sardar Vallabai Patel Road, Guindy, Chennai-600 025.

W.P.No.29336 of 2004