Allahabad High Court
Mangu Lal vs Ghaziabad Development Authority And ... on 13 July, 2010
Court No. - 34 Case :- WRIT - C No. - 9086 of 2004 Petitioner :- Mangu Lal Respondent :- Ghaziabad Development Authority And Others Petitioner Counsel :- Pankaj Mithal Respondent Counsel :- A.K. Misra Hon'b|e Prakash Chandra Verma.J. Hon'b|e Ram Autar Singh,J.
Case called out. None appears to press this writ petition on behalf of the petitioner. It is, accordingly, dismissed for want of prosecution. The interim order, if any, stands vacated.
Order Date :- 13.07.2010.
Rks.