Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Higher Education Services Commission Act, 1980

(1)The Commission shall consist of a Chairman and not less than two and [not more than six other members] [Substituted by U.P. Act No. 42 of 2007 (w.e.f. 15.6.2007).] to be appointed by the State Government.