Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(1) in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967 (1)Each voter shall have votes equal to the number of members to be elected, but he shall not give more than one vote to any candidate.
